High Courts23 Jul 1947
Jugeshwar Mahton Vs M and S.M. Railway and Others
Patna High Court · AIR 1948 Patna 378
Railways Act, 1890 — Section 47, 55, 56(2)
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 5 of 8
High Courts17 Jun 1947
N. Baksi Vs M. Yunus
Patna High Court · AIR 1949 Patna 47
Criminal Procedure Code, 1898 (CrPC) — Section 190, 192Penal Code, 1860 (IPC) — Section 500
High Courts11 Jun 1947
Lalita Devi Vs Emperor
Patna High Court · (1949) CriLJ 124
Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 May 1947
Rai Kumar Singh and Another Vs Abhai Kumar Singh and Others
Patna High Court · AIR 1948 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 43, 6(a)
High Courts06 May 1947
Dewaram Tewari Vs Harinarain Tewari and Others
Patna High Court · AIR 1948 Patna 320
Arbitration Act, 1940 — Section 32Registration Act, 1908 — Section 17(1)(b)Transfer of Property (Amendment) Supplementary Act, 1929 — Section 10
High Courts06 May 1947
Malik Md. Ibrahim Vs Harakh Narayan Singh and Others
Patna High Court · AIR 1948 Patna 256
High Courts01 May 1947
Atmakuru Rama Rao Vs Atmakuru Rajeshwar Rao and Others
Patna High Court · AIR 1948 Patna 127
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Apr 1947
Bisesar Pathak and Another Vs Phaguni Mahton
Patna High Court · AIR 1948 Patna 33
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts30 Apr 1947
Governor-General in Council Vs Joynarain Ritolia
Patna High Court · AIR 1948 Patna 36
Presidency Small Cause Courts Act, 1882 — Section 25Sales of Goods Act, 1930 — Section 23(1)
High Courts30 Apr 1947
Benares Bank Ltd. Vs Sashibhushan Misra
Patna High Court · AIR 1948 Patna 398
Companies Act, 1956 — Section 171, 87
High Courts30 Apr 1947
Bhuneshwar Prasad Narain Singh Vs Mohan Bikram Sah
Patna High Court · AIR 1948 Patna 323
Limitation Act, 1963 — Article 182
High Courts29 Apr 1947
Birsa Uraon Vs Mahadeo Uraon and Others
Patna High Court · AIR 1948 Patna 181
Chotanagpur Tenancy Act, 1908 — Section 258, 73, 73(2)
High Courts24 Apr 1947
Governor-General of India in Council Vs Firm Bishundayal Ram Gourishankar
Patna High Court · AIR 1948 Patna 48
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 25
High Courts24 Apr 1947
Suryamohan Thakur Vs Arjun Rai and Others
Patna High Court · AIR 1948 Patna 38
Bihar Restoration of Bakasht Lands and Reduction of Arrears of Rent Act, 1938 — Section 10(b), 11Bihar Tenancy Act, 1885 — Section 22(2)
High Courts21 Apr 1947
Governor-General in Council Vs Thakursi Dass
Patna High Court · AIR 1948 Patna 45
Evidence Act, 1872 — Section 114(g)Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Apr 1947
Bir Babu Vs Raghubar Babu and Others
Patna High Court · AIR 1947 Patna 469
Civil Procedure Code, 1908 (CPC) — Section 115, 115(a), 115(b)
High Courts17 Apr 1947
Delo Singh Vs Jagdip Singh and Others
Patna High Court · AIR 1948 Patna 317
Court Fees Act, 1870 — Section 7(iv)(C)Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1947
Jato Singh and Another Vs Mt. Malti Kuer
Patna High Court · AIR 1947 Patna 474