High Courts14 Mar 1947
Manoo Rai and Others Vs Keshwar Rai and Others
Patna High Court · AIR 1948 Patna 260
Limitation Act, 1963 — Section 12, 5, 6
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 7 of 8
High Courts14 Mar 1947
Ramlakhan Pandey and Others Vs Digbijay Narain Singh and Others
Patna High Court · AIR 1948 Patna 274
Criminal Procedure Code, 1898 (CrPC) — Section 147Evidence Act, 1872 — Section 94
High Courts12 Mar 1947
Rajeshwar Misser and Others Vs Sukhdeo Missir
Patna High Court · AIR 1947 Patna 449
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 68Transfer of Property Act, 1882 — Section 3
High Courts11 Mar 1947
Rachpal Maharaj Vs Bhagwandas Daruka and Others
Patna High Court · AIR 1948 Patna 251
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts11 Mar 1947
Balgajan Rai and Others Vs Sukhu Rai and Others
Patna High Court · AIR 1948 Patna 288
High Courts11 Mar 1947
Basanta Kumar Mitra Vs Chota Nagpur Banking Association, Ltd.
Patna High Court · AIR 1948 Patna 18
Limitation Act, 1963 — Article 182
High Courts11 Mar 1947
Girija Kumari and Others Vs Kiran Chandra Baksi and Others
Patna High Court · AIR 1947 Patna 471
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts04 Mar 1947
Governor-General in Council Vs Lachmi Narain Bhagania
Patna High Court · AIR 1947 Patna 459
High Courts27 Feb 1947
Banchanidhi Kar Vs Udekar Sahu and Others
Patna High Court · AIR 1949 Patna 214
Limitation Act, 1963 — Section 20
High Courts27 Feb 1947
Baleshwar Chaubey Vs Ram Ranavijaya Prasad Singh and Others
Patna High Court · AIR 1947 Patna 461
Bihar Tenancy Act, 1885 — Section 163ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts24 Feb 1947
Kanhu Charan Ramanuj Das and Another Vs Mangaraj Padhan and Another
Patna High Court · AIR 1948 Patna 71
High Courts21 Feb 1947
THE PROVINCE OF BIHAR Vs RAJA BAHADUR KAMAKHYA NARAYAN SINGH.
Patna High Court · (1947) 15 ITR 346
Income Tax Act, 1961 — Section 8
High Courts17 Feb 1947
Sadei Sahu Vs Chandramani Dei and Another
Patna High Court · AIR 1948 Patna 60
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 54
High Courts12 Feb 1947Dismissed
Ram Ranbijaya Prasad Singh Vs Darsu Pandey
Patna High Court · (1947) 02 PAT CK 0014
High Courts12 Feb 1947
Province of Bihar Vs Kamakhya Narayan Singh
Patna High Court · AIR 1947 Patna 371
Bihar Agricultural Income Tax Act, 1988 — Section 25(2), 6(g), 6(i)
High Courts11 Feb 1947
Ghoghar Raut Vs Jagarnath Prasad Singh and Others
Patna High Court · AIR 1947 Patna 475
Estates Partition Act, 1897 — Section 57Evidence Act, 1872 — Section 13
High Courts11 Feb 1947
Kamakshya Narain Singh Vs Fateh Kumar Singh and Others
Patna High Court · AIR 1948 Patna 300
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44
High Courts10 Feb 1947
Lalit Kuari Vs Maha Prasad Narain Singh
Patna High Court · AIR 1947 Patna 329
Limitation Act, 1963 — Section 12, 29(2), 6
High Courts10 Feb 1947
G. Ramchandra Naidu and Others Vs A. Manu Swamy Naidu
Patna High Court · AIR 1948 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 203, 403
High Courts10 Feb 1947
Kamiruddin Khan Vs Sachidananda Jena and Another
Patna High Court · AIR 1948 Patna 66