High Courts11 Apr 1947
Jagdish Singh and Others Vs Emperor
Patna High Court · AIR 1948 Patna 29
Penal Code, 1860 (IPC) — Section 193Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Patna High Court judgments, 1947
155 judgments · page 6 of 8
High Courts09 Apr 1947
Luthra Uraon Vs Samua Uraon and Others
Patna High Court · (1947) 04 PAT CK 0021
High Courts09 Apr 1947
Bashir Mohammad Khan Vs Md. Kabir Ahmad Khan and Others
Patna High Court · AIR 1948 Patna 372
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts08 Apr 1947
Saukhi Gope and Others Vs Uchit Rai
Patna High Court · AIR 1948 Patna 56
Evidence Act, 1872 — Section 148Penal Code, 1860 (IPC) — Section 499, 500
High Courts03 Apr 1947
Ramudar Singh and Others Vs Ramsurat Singh and Others
Patna High Court · AIR 1948 Patna 281
High Courts02 Apr 1947
Emperor Vs Haribandhu Patro
Patna High Court · AIR 1948 Patna 180
Criminal Procedure Code, 1898 (CrPC) — Section 438, 523
High Courts01 Apr 1947
Anant Lal Mander and Another Vs Surajnarain Shahu
Patna High Court · AIR 1947 Patna 442
Bihar Tenancy Act, 1885 — Section 112A, 187
High Courts01 Apr 1947
Raja Surajpal Singh Vs Ramgati Singh and Others
Patna High Court · AIR 1948 Patna 239
Bihar Tenancy Act, 1885 — Section 112A, 22(2), 22(a)
High Courts01 Apr 1947
Pratap Narain Das and Another Vs Sri Krishna Chandra and Others
Patna High Court · AIR 1948 Patna 28
Specific Relief Act, 1877 — Section 42
High Courts28 Mar 1947
Ramlal Sahu and Others Vs Mt. Ramia and Another
Patna High Court · AIR 1947 Patna 454
Bihar Money Lenders Act, 1938 — Section 13Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 181
High Courts27 Mar 1947
Inderman Mahton and Others Vs Thakur Mahton and Others
Patna High Court · AIR 1947 Patna 443
Stamp Act, 1899 — Section 33, 38, 8
High Courts26 Mar 1947
Amrit Ram and Others Vs Tikait Dwarka Narayan Sahi
Patna High Court · AIR 1948 Patna 332
Chotanagpur Tenancy Act, 1908 — Section 111(6), 83(1)
High Courts26 Mar 1947
Kamakshya Narayan Singh Bahadur and Others Vs T.H. Burnett and Others
Patna High Court · AIR 1948 Patna 313
High Courts21 Mar 1947
Dilo Rana and Another Vs Munshi Kunj Behari Prasad and Others
Patna High Court · AIR 1948 Patna 244
High Courts21 Mar 1947
Inderchand Kajriwal Vs Bansropan Sahu and Others
Patna High Court · AIR 1948 Patna 245
Bihar Money Lenders Act, 1938 — Section 13, 14, 18
High Courts21 Mar 1947
Ram Keshwar Mahton and Others Vs Hari Charan Mahton and Others
Patna High Court · AIR 1947 Patna 444
Evidence Act, 1872 — Section 110Transfer of Property Act, 1882 — Section 53A
High Courts20 Mar 1947
Shyamlal Marwari and Others Vs Mirtunjay Mandal and Others
Patna High Court · AIR 1947 Patna 446
Limitation Act, 1963 — Section 20, 20(1)
High Courts19 Mar 1947
Sheokumar Tewari and Another Vs Central Co-operative Bank Dinapur and Others
Patna High Court · AIR 1947 Patna 477
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 55(2)
High Courts17 Mar 1947
Bhubaneshwar Prasad Narain Sinha Vs Rajeshwar Prasad Narain Sinha and Others
Patna High Court · AIR 1948 Patna 195
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts14 Mar 1947
Mt. Bibi Safia and Another Vs Yusuf Md. Muzaffar and Others
Patna High Court · AIR 1948 Patna 328
Bengal Tenancy Act, 1885 — Section 60Land Registration Act, 1876 — Section 78