CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Patna High Court/1947

COURT ARCHIVE

Patna High Court judgments, 1947

155 judgments · page 8 of 8

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1914
  • 1910
High Courts10 Feb 1947

Rampalsingh and Others Vs Emperor

Patna High Court · AIR 1948 Patna 229

Interpretation Act, 1889 — Section 38(2)(c), 38(2)(d)
Read judgment
High Courts04 Feb 1947

Dulhin Talukraj Kuar and Another Vs Babui Bacha Kuar

Patna High Court · AIR 1948 Patna 264

Land Registration Act, 1876 — Section 1(2), 55
Read judgment
High Courts30 Jan 1947

Ramautar Dubey Vs Rambrich Singh

Patna High Court · AIR 1948 Patna 255

Bihar and Orissa Local Self-Government Act, 1885 — Section 140, 189
Read judgment
High Courts28 Jan 1947

Kamakshya Narain Singh Vs Kheya Mian

Patna High Court · AIR 1948 Patna 160

Chotanagpur Tenancy Act, 1908 — Section 17Court of Wards Act — Section 15, 16
Read judgment
High Courts20 Jan 1947

Dwarka Prasad Marwari (accused) Vs Emperor

Patna High Court · AIR 1948 Patna 290

Read judgment
High Courts15 Jan 1947

THE PROVINCE OF BIHAR Vs RAI SHAMBHU LAL BOSE AND ANOTHER.

Patna High Court · (1947) 15 ITR 176

Government of India Act, 1935 — Section 136Income Tax Act, 1961 — Section 9
Read judgment
High Courts15 Jan 1947

Province of Bihar Vs Rai Shambhu Lal Bose and Another

Patna High Court · AIR 1947 Patna 277

Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 6(a)
Read judgment
High Courts14 Jan 1947

Ram Ranbijaya Prasad Singh Vs Sukar Ahir

Patna High Court · AIR 1947 Patna 334

Bihar Tenancy Act, 1885 — Section 13A, 162A
Read judgment
High Courts10 Jan 1947

SIR KAMESHWAR SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · (1947) 15 ITR 246

Income Tax Act, 1961 — Section 10, 2, 22, 33, 66
Read judgment
High Courts10 Jan 1947

Dr. Sir Kameshwar Singh Vs Commissioner of Income Tax

Patna High Court · AIR 1948 Patna 1

Income Tax Act, 1961 — Section 22, 66(1)
Read judgment
High Courts10 Jan 1947

Lingaraj Santra and Others Vs Joykrishna Mahapatra

Patna High Court · AIR 1948 Patna 67

Civil Procedure Code, 1908 (CPC) — Section 100Scheduled Districts Act, 1874 — Section 6
Read judgment
High Courts08 Jan 1947

Madan Mohan Prasad Singh Vs Mt. Baso Kuer and Others

Patna High Court · AIR 1948 Patna 161

Bihar Tenancy Act, 1885 — Section 112A, 112A(1)(d), 148A
Read judgment
High Courts08 Jan 1947

THE PROVINCE OF BIHAR Vs MAHARANI JANKI KUER.

Patna High Court · AIR 1947 Patna 279 : (1947) 15 ITR 360

Income Tax Act, 1961 — Section 9
Read judgment
High Courts07 Jan 1947

Kamla Prasad Vs Emperor

Patna High Court · (1947) 01 PAT CK 0004

Read judgment
High Courts07 Jan 1947

Sheobhajan Singh and Others Vs Manik Chand Sahu and Others

Patna High Court · AIR 1948 Patna 103

Court Fees Act, 1870 — Section 5
Read judgment
Previous1…678

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions