High Courts23 Dec 1981Allowed
Union of India (UOI) Vs Narinder Singh Kanwar
Patna High Court · AIR 1982 Patna 238
Arbitration Act, 1940 — Section 20, 30
COURT ARCHIVE
Patna High Court judgments, 1981
149 judgments · page 1 of 8
High Courts22 Dec 1981Allowed
Shiv Lochan Jha Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 119 : (1982) 30 BLJR 280 : (1982) PLJR 180
Constitution of India, 1950 — Article 162, 226
High Courts22 Dec 1981Dismissed
Ramlal Sahu and Others Vs Divisional Manager, National Insurance Co. Ltd. and Others
Patna High Court · (1982) ACJ 405
High Courts11 Dec 1981
Jagta Nand and Others Vs Rangjee Tiwari and Others
Patna High Court · (1982) CriLJ 790
Coking Coal Mines (Nationalisation) Act, 1972 — Section 3, 6Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts11 Dec 1981Allowed
Kateya Gram Panchayat Vs The State of Bihar and Others
Patna High Court · AIR 1982 Patna 82 : (1982) 30 BLJR 209 : (1982) PLJR 186
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 41, 53, 53(6), 65
High Courts10 Dec 1981Allowed
Ram Rup Mahton Vs Kirpa Narain Mahton
Patna High Court · AIR 1982 Patna 107 : (1982) 30 BLJR 339 : (1982) PLJR 116
Bihar Debt Relief Act, 1976 — Section 2, 3
High Courts10 Dec 1981Dismissed
Imamul Hassan Choudhary Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 89 : (1982) 30 BLJR 150 : (1982) PLJR 321
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 2, 5
High Courts08 Dec 1981
Ganga Sah and Another Vs The State of Bihar and Another
Patna High Court · (1982) CriLJ 532 : (1982) PLJR 164
Criminal Procedure Code, 1973 (CrPC) — Section 144, 468, 469, 473Penal Code, 1860 (IPC) — Section 188
High Courts08 Dec 1981Allowed
Ganga Sah and Another Vs State of Bihar and Another
Patna High Court · (1982) 30 BLJR 158
Criminal Procedure Code, 1973 (CrPC) — Section 144, 461, 468, 469, 473Penal Code, 1860 (IPC) — Section 188
High Courts08 Dec 1981Dismissed
Shriram Bearing Limited, Ranchi Vs Bihar State Electricity Board, Patna and Others
Patna High Court · AIR 1982 Patna 91 : (1982) 30 BLJR 230 : (1982) PLJR 91
Constitution of India, 1950 — Article 14, 254Electricity (Supply) Act, 1948 — Section 18, 49, 49(1), 49(2), 51
High Courts07 Dec 1981Dismissed
Rameshwar Thakur and Others Vs Smt. Bhagwati Devi and Others
Patna High Court · AIR 1982 Patna 75 : (1982) 30 BLJR 172 : (1982) PLJR 167
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 2(2)
High Courts04 Dec 1981Dismissed
Ramanand Thakur Vs Parmanand Thakur
Patna High Court · AIR 1982 Patna 87 : (1982) 30 BLJR 156 : (1982) PLJR 254
Limitation Act, 1963 — Article 137Succession Act, 1925 — Section 276, 278
High Courts02 Dec 1981Allowed
Bawa Gopal Das Bedi and Sons and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1982 Patna 152 : (1982) PLJR 288 : (1982) 10 ELT 351
Constitution Of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 19GB, 27, 31, 55, 58, 60, 65, 66, 68, 71, 78, 79, 80, 85, 87, 98Sea Customs Act, 1878 — Section 110, 110(2)
High Courts02 Dec 1981Dismissed
Jagdish Prasad Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 154
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts23 Nov 1981
Ibrahim Vs Salim and Others
Patna High Court · (1982) CriLJ 816
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts23 Nov 1981Allowed
SK. Ibrahim Vs SK. Salim and Others
Patna High Court · (1982) 30 BLJR 174 : (1982) PLJR 109
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts17 Nov 1981Dismissed
Sheo Shankar Prasad Vs Tara Prasanna Gupta
Patna High Court · (1983) PLJR 368
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1, 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1, 11, 12, 13
High Courts11 Nov 1981Allowed
Ram Prasad Singh and Others Vs Sukhdeo Raut and Others
Patna High Court · (1982) 30 BLJR 110 : (1982) PLJR 106
Civil Procedure Code, 1908 (CPC) — Section 47Criminal Procedure Code, 1973 (CrPC) — Section 145, 47
High Courts11 Nov 1981
Banshi Modi and Others Vs The State of Bihar and Another
Patna High Court · (1982) CriLJ 1201
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204Penal Code, 1860 (IPC) — Section 147, 148, 182, 211, 436
High Courts05 Nov 1981Allowed
Bhaiyalal and Others Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 116 : (1982) 30 BLJR 180 : (1982) PLJR 218
Constitution of India, 1950 — Article 19(1), 226