High Courts12 Aug 1981Dismissed
Most. Marjadi Devi and Others Vs Jagarnath Singh and Others
Patna High Court · (1983) 31 BLJR 400
COURT ARCHIVE
Patna High Court judgments, 1981
149 judgments · page 3 of 8
High Courts10 Aug 1981Dismissed
Chandra Kishore Choudhary and Others Vs State of Bihar
Patna High Court · (1982) 30 BLJR 327 : (1982) PLJR 241
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 115
High Courts30 Jul 1981Dismissed
Bishundeo Mahto and Others Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 242
Constitution of India, 1950 — Article 14, 16, 309, 310, 311
High Courts30 Jul 1981Allowed
Smt. Tribeni Devi and Others Vs State of Bihar
Patna High Court · AIR 1982 Patna 77
Land Acquisition Act, 1894 — Section 28, 34
High Courts30 Jul 1981Dismissed
Shashi Bhushan Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · AIR 1982 Patna 55 : (1982) 30 BLJR 75 : (1982) PLJR 111
Constitution of India, 1950 — Article 14, 226
High Courts29 Jul 1981Allowed
Prof. Dr. Yogendra Singh (Retd. Colonel) Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 198 : (1982) PLJR 194
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts28 Jul 1981Dismissed
Ramdeo Mahto and Others Vs The State of Bihar and Another
Patna High Court · (1981) PLJR 552
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4, 4(c)Land Acquisition Act, 1894 — Section 30
High Courts27 Jul 1981Dismissed
Brahmadeo Choudhary Vs National Insurance Co. Ltd.
Patna High Court · AIR 1983 Patna 3 : (1982) PLJR 436
Arbitration Act, 1940 — Section 19, 25, 33, 39
High Courts27 Jul 1981
Manager, Court of Wards Vs Commissioner of Income Tax
Patna High Court · (1983) 33 CTR 90 : (1983) 140 ITR 78 : (1982) 11 TAXMAN 223
Income Tax Act, 1922 — Section 41(1), 66(1)
High Courts24 Jul 1981Allowed
Kanoria Overseas Corporation Vs Dama Yanti Vyas and Others
Patna High Court · (1982) ACJ 222 : AIR 1983 Patna 95 : (1983) PLJR 261
Motor Vehicles Act, 1939 — Section 110AAWorkmens Compensation Act, 1923 — Section 3
High Courts23 Jul 1981Allowed
Rambujhawan Kumar Vs Shiva Nandan Thakur
Patna High Court · AIR 1982 Patna 34 : (1982) 30 BLJR 39 : (1982) PLJR 172
Bihar Money Lenders Act, 1974 — Section 7(1), 7(5)
High Courts23 Jul 1981Dismissed
Jainul Abdin Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 161 : (1998) PLJR 4 : (1982) PLJR 4
Bihar and Orissa Excise Act, 1915 — Section 43(b)Bihar and Orissa Excise Rules, 1919 — Rule 143, 144
High Courts17 Jul 1981
Ramanand Prasad Singh Vs Bihar State Electricity Board and Others
Patna High Court · (1981) PLJR 503
Administration of Evacuee Property Act, 1950 — Section 10(2)(b)Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 5
High Courts16 Jul 1981
J.N. Sahay and Others etc. Vs State of Bihar
Patna High Court · (1982) CriLJ 410
Constitution of India, 1950 — Article 166, 246Criminal Procedure Code, 1973 (CrPC) — Section 190Government of India Act, 1935 — Section 102, 126A
High Courts16 Jul 1981Dismissed
Ram Lakhan Mahto Vs Mukhdeo Mahto and Others
Patna High Court · AIR 1982 Patna 19 : (1982) 30 BLJR 30
Arbitration Act, 1940 — Section 14(2), 17Contract Act, 1872 — Section 186Limitation (Amendment) Act, 1940 — Section 14
High Courts16 Jul 1981Dismissed
J.N. Sahay and Others Vs State of Bihar
Patna High Court · (1982) 30 BLJR 131
Constitution of India, 1950 — Article 166, 246Criminal Procedure Code, 1973 (CrPC) — Section 190Government of India Act, 1935 — Section 102, 126A, 3, 5
High Courts26 May 1981Dismissed
Baijnath Singh and Others etc. Vs The Union of India (UOI) and Others
Patna High Court · AIR 1981 Patna 332 : (1981) 29 BLJR 665
Constitution of India, 1950 — Article 226
High Courts22 May 1981
Tarkeshwar Upadhya and Another Vs Mahesh Kahar and Others
Patna High Court · AIR 1981 Patna 348 : (1982) 30 BLJR 21 : (1982) PLJR 155
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4Contract Act, 1872 — Section 11Transfer of Property Act, 1882 — Section 7
High Courts22 May 1981Allowed
Samir Kumar Das and Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 66 : (1981) 29 BLJR 578 : (1981) PLJR 490
Constitution of India, 1950 — Article 12, 14, 19, 226, 41
High Courts21 May 1981Dismissed
Indian Oil Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (1981) PLJR 526
Bihar Shops and Establishments Act, 1953 — Section 26(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 226