High Courts16 Apr 1981
Bimal Kumar Jain Vs Dr. Ramautar Shukla and Others
Patna High Court · (1981) 29 BLJR 680 : (1981) PLJR 450
Constitution of India, 1950 — Article 12, 163, 222, 233, 309
COURT ARCHIVE
Patna High Court judgments, 1981
149 judgments · page 5 of 8
High Courts16 Apr 1981Allowed
Sumitra Devi and Others Vs Sri Nandan Prasad Singh Chaudhary and Others
Patna High Court · AIR 1982 Patna 23 : (1982) 30 BLJR 47
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1), Order 34 Rule 2(2), Order 34 Rule 3(1)
High Courts16 Apr 1981Dismissed
The Secretary, Bihar School Examination Board and Another Vs Ehsan Ahmad Khan
Patna High Court · AIR 1982 Patna 39 : (1981) 29 BLJR 564 : (1981) PLJR 554
Bihar School Examination Board Regulations, 1964 — Regulation 19
High Courts14 Apr 1981Allowed
Smt. P. Srivastava and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1981 Patna 212
Constitution of India, 1950 — Article 12, 226, 227(4)
High Courts10 Apr 1981Dismissed
Yamuna Prasad Sah Vs Prabhu Nath Sah
Patna High Court · AIR 1981 Patna 352 : (1982) 30 BLJR 71
Bihar Money Lenders Act, 1974 — Section 2Limitation Act, 1963 — Section 18
High Courts10 Apr 1981
Smt. Mira Sen Gupta Vs Shaktipada Sen Gupta
Patna High Court · AIR 1981 Patna 194 : (1982) 135 ITR 645
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Estate Duty Act, 1953 — Section 56(1), 58Patna High Court Rules, 1916 — Rule 21
High Courts09 Apr 1981Dismissed
Ram Krishna Mandal Vs Baikuntha Lal Mandal and Another
Patna High Court · AIR 1981 Patna 292 : (1981) 29 BLJR 724 : (1981) PLJR 557
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(4), Order 38 Rule 8
High Courts06 Apr 1981Allowed
Smt. Surajmani Devi Vs Smt. Shanti Devi and Another
Patna High Court · AIR 1981 Patna 244 : (1981) 29 BLJR 499
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts02 Apr 1981Allowed
K.K. Sharan Vs Bharat Wagon and Engineering Co. Ltd. and Another
Patna High Court · (1981) PLJR 140
Britannia Engineering Company Limited (Mokameh Unit) and the Arthur Butler and Company (Muzaffarpur) Limited (Acquisition and Transfer of Undertakings) Act, 1978 — Section 12, 13, 3, 33, 5Constitution of India, 1950 — Article 12, 14, 16, 31, 311
High Courts31 Mar 1981Allowed
Hisi Manjhi and Others Vs Rajkishore Pradhan and Another
Patna High Court · AIR 1981 Patna 215
Record of Rights of Seraikella Act, 1935 — Section 5(2), 5(3)Transfer of Property Act, 1882 — Section 58
High Courts31 Mar 1981Allowed
Manendra Prasad Vs Ranchi Regional Development Authority and Another
Patna High Court · AIR 1981 Patna 208
Bihar and Orissa General Clauses Act, 1917 — Section 4(30)Constitution of India, 1950 — Article 16
High Courts31 Mar 1981Dismissed
Western India Match Co. Ltd. Vs Deputy Collector, Cess, Bettiah and Others
Patna High Court · AIR 1981 Patna 309 : (1981) 29 BLJR 657 : (1981) PLJR 440
Bengal Cess Act, 1880 — Section 4, 5, 72
High Courts27 Mar 1981Dismissed
Shivakeshwar Tewari Vs Smt. Giriraj Kishori Devi and Another
Patna High Court · AIR 1981 Patna 246
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Succession Act, 1925 — Section 276
High Courts27 Mar 1981Allowed
Dr. K.C. Saha Vs Dr. R.K. Banerjee
Patna High Court · AIR 1981 Patna 248
High Courts25 Mar 1981Dismissed
Ramdeo Jha and Others Vs Chandar Thakur and Others
Patna High Court · AIR 1982 Patna 172 : (1981) 29 BLJR 731 : (1981) PLJR 533
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 22 Rule 4, 115
High Courts25 Mar 1981Dismissed
Rohtas Industries Ltd. Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 688 : (1982) 49 STC 276
Constitution of India, 1950 — Article 213, 265
High Courts24 Mar 1981Dismissed
Sidharthan Chit Fund Vs Anisur Rahman
Patna High Court · AIR 1981 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts24 Mar 1981Dismissed
Daudpur Fishermen Co-op. Society Ltd. and Others Vs The State of Bihar and Others
Patna High Court · AIR 1981 Patna 294
High Courts23 Mar 1981Allowed
Mrs. Bhanumati Prasad Vs Ranchi University and Others
Patna High Court · (1989) 37 BLJR 12
Bihar State Universities Act, 1976 — Section 71
High Courts10 Mar 1981Allowed
Ashok Kumar Toppo and Another Vs The State of Bihar and Others
Patna High Court · (1981) PLJR 277
Criminal Procedure Code, 1973 (CrPC) — Section 209(B)