Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 307, 349, 350, 354, 386

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High Courts14 May 1981

S.P. Mallik Vs State of Orissa and Another

Patna High Court · (1982) CriLJ 19

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 354, 397, 401Penal Code, 1860 (IPC) — Section 307, 349, 354, 386, 389

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High Courts11 May 1981Allowed

Nityanand Sinha Vs State of Bihar and Others

Patna High Court · (1982) 30 BLJR 222

Constitution of India, 1950 — Article 14, 226

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High Courts11 May 1981Allowed

Baidya Nath Prasad Vs Ramji Prasad Gupta

Patna High Court · AIR 1981 Patna 275 : (1981) 29 BLJR 653

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2, 3Evidence Act, 1872 — Section 116Registration Act, 1908 — Section 11, 17

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High Courts06 May 1981

Radhey Shyam Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1982 Patna 35

Constitution of India, 1950 — Article 226

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High Courts27 Apr 1981Dismissed

Lachandeo Sahni and Another Vs State of Bihar and Others

Patna High Court · AIR 1982 Patna 48 : (1982) 30 BLJR 113

Constitution of India, 1950 — Article 162, 166(3)

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High Courts24 Apr 1981Dismissed

Bazrul Haque Vs Bihari Sharma

Patna High Court · AIR 1981 Patna 290 : (1981) 29 BLJR 673

Constitution of India, 1950 — Article 226

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High Courts23 Apr 1981Dismissed

Ramrup Pandey Vs Kamla Prasad Sinha and Another

Patna High Court · AIR 1981 Patna 315 : (1981) 29 BLJR 676

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 1 Rule 8(1), 100, 99

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High Courts22 Apr 1981Dismissed

Ramji Jadav and Others Vs Ramchandra Prasad and Others

Patna High Court · (1982) 30 BLJR 80

Evidence Act, 1872 — Section 92

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High Courts22 Apr 1981

Ramji Yadav and Others Vs Ramchandra Prasad

Patna High Court · (1981) 29 BLJR 573

Evidence Act, 1872 — Section 92

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High Courts21 Apr 1981Allowed

Calculating and Business Machines (Pvt.) Ltd. and Others Vs State of Bihar and Others

Patna High Court · (1983) 54 CompCas 100

Companies Act, 1956 — Section 159, 162, 560

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High Courts20 Apr 1981Dismissed

Hari Nandan Singh Vs Ranjit Kumar Samanta

Patna High Court · AIR 1981 Patna 183

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1(2)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1(3)

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High Courts20 Apr 1981Dismissed