High Courts24 Oct 1981Dismissed
Md. Hashim and Taqui Ahmad Vs District Education Officer and Others
Patna High Court · (1982) 30 BLJR 193
Constitution of India, 1950 — Article 12, 30
COURT ARCHIVE
Patna High Court judgments, 1981
149 judgments · page 2 of 8
High Courts30 Sept 1981
Man Singh Vs State of Bihar and Others
Patna High Court · (1998) PLJR 369 : (1982) PLJR 369
Constitution of India, 1950 — Article 309
High Courts30 Sept 1981Dismissed
Bipin Bihari Sinha and Others Vs Union of India and Others
Patna High Court · (1981) PLJR 597
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 18, 2(p), 2(s)Life Insurance Corporation Act, 1956 — Section 1, 11, 11(1), 11(2), 11(2)
High Courts29 Sept 1981Dismissed
Rajendra Prasad Vs Most. Siba Devi and Others
Patna High Court · AIR 1982 Patna 65 : (1982) 30 BLJR 144 : (1982) PLJR 119
Stamp Act, 1899 — Section 36
High Courts25 Sept 1981
M/s. Yugal Kishore Rastogi Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 571
Bihar Trade Articles (Licences Unification) Order, 1984 — Clause 11(2)Essential Commodities Act, 1955 — Section 6A
High Courts25 Sept 1981Allowed
Rajendra Singh Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 146 : (1982) PLJR 159
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32, 32(3)
High Courts24 Sept 1981
Ganesh Prasad Vs The State of Bihar and Others
Patna High Court · (1981) PLJR 477
Constitution of India, 1950 — Article 226, 227, 299
High Courts18 Sept 1981Allowed
Ram Chandra Mishra Vs Bihar State Board of Religious Trusts
Patna High Court · AIR 1982 Patna 59 : (1982) 30 BLJR 116 : (1982) PLJR 173
Bihar Hindu Religious Trusts Act, 1950 — Section 2(1), 43
High Courts04 Sept 1981Dismissed
Kashi Choudhary Vs Mujataba Hassan and Another
Patna High Court · AIR 1982 Patna 42 : (1982) 30 BLJR 28
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, Order 7 Rule 8
High Courts04 Sept 1981Allowed
Jagdeo Sharma Vs Nandan Mahto and Others
Patna High Court · AIR 1982 Patna 32 : (1982) 30 BLJR 37 : (1982) PLJR 260
Transfer of Property Act, 1882 — Section 10, 126
High Courts03 Sept 1981Allowed
Fateh Chand Garg and Others Vs State of Bihar
Patna High Court · (1982) 30 BLJR 354
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 201
High Courts01 Sept 1981Dismissed
Raghunath Pandey and Others Vs The State of Bihar and Others
Patna High Court · AIR 1982 Patna 1 : (1982) 30 BLJR 88 : (1982) PLJR 49
Bihar and Orissa Municipal Act, 1922 — Section 385, 4, 5, 6Bihar Municipal Corporation Act, 1978 — Section 1, 2, 2(3)Bihar Panchayat Raj Act, 1948 — Section 3(3)
High Courts31 Aug 1981Partly Allowed
Ram Chandra Choudhary and Another Vs Mosstt. Rampabitri Devi and Others
Patna High Court · AIR 1982 Patna 28 : (1982) 30 BLJR 123 : (1982) PLJR 130
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 17
High Courts28 Aug 1981Dismissed
Sadho Singh @ Sado Singh and Others Vs Rameshwar Singh and Others
Patna High Court · (1982) 30 BLJR 54 : (1982) PLJR 169
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Aug 1981
Madan Singh Vs P.K. Basuk and Others
Patna High Court · (1982) CriLJ 1203 : (1982) PLJR 246
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202
High Courts21 Aug 1981Dismissed
Dr. Jagdish Prasad Vs Satya Narain Singh and Others
Patna High Court · AIR 1982 Patna 37 : (1982) 30 BLJR 17 : (1982) PLJR 1
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 123
High Courts19 Aug 1981Allowed
Zakia Afaque Islamia College, Siwan Vs State of Bihar and Others
Patna High Court · AIR 1982 Patna 51 : (1982) 30 BLJR 56 : (1982) PLJR 148
Bihar State Universities Act, 1976 — Section 4(19)Constitution of India, 1950 — Article 226, 30
High Courts18 Aug 1981
Kanhaiyalal Dabriwala Vs State of Bihar and Others
Patna High Court · (1983) 54 CompCas 258 : (1982) PLJR 257
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 5(2)
High Courts17 Aug 1981Dismissed
Satyanarain Mahto and Another Vs Rameshwar Mahto and Others
Patna High Court · AIR 1982 Patna 44 : (1982) 30 BLJR 61 : (1998) PLJR 144 : (1982) PLJR 144
Hindu Succession Act, 1956 — Section 6, 8
High Courts13 Aug 1981Dismissed
Most. Marjadi Devi and Others Vs Jagarnath Singh and Others
Patna High Court · (1981) PLJR 634