High Courts07 Jan 1981Dismissed
Damodar Mandal Vs State of Bihar and Others
Patna High Court · (1982) 30 BLJR 345
Criminal Procedure Code, 1973 (CrPC) — Section 239, 240
COURT ARCHIVE
Patna High Court judgments, 1981
149 judgments · page 8 of 8
High Courts06 Jan 1981
Smt. Rama Devi Vs State of Bihar and Others
Patna High Court · (1981) 29 BLJR 448
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts03 Jan 1981
Naresh Yadav and Others Vs Awadhesh Sharma and Others
Patna High Court · (1981) 29 BLJR 269 : (1981) PLJR 120
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145
High Courts03 Jan 1981Allowed
M.N. Roy Choudhary Vs Nand Kishore Kakkar
Patna High Court · AIR 1981 Patna 328 : (1981) 29 BLJR 567
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 9(1), 9(2), 9(3), 9(4)Contract Act, 1872 — Section 11(1), 60
High Courts03 Jan 1981Allowed
Kumar Kalyan Prasad and Another Vs Kulanand Vaidik and Others
Patna High Court · AIR 1985 Patna 374 : (1985) 33 BLJR 582
Specific Relief Act, 1963 — Section 6
High Courts03 Jan 1981
Sri Basudeo Hisaria and Others Vs Brij Mohan Tibrewal and Others
Patna High Court · (1981) 29 BLJR 703
Criminal Procedure Code, 1973 (CrPC) — Section 115
High Courts02 Jan 1981
Manhak Khatik and Others Vs Khedan Khatik and Others
Patna High Court · (1981) 29 BLJR 246
Limitation Act, 1963 — Article 65
High Courts02 Jan 1981Dismissed
Bhola Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1981 Patna 151 : (1981) 29 BLJR 267 : (1981) PLJR 118
Bihar Panchayat Election Rules, 1959 — Rule 31(1)(2)
High Courts02 Jan 1981Allowed
Kamlesh Roy Vs Rudra Narain Rai and Others
Patna High Court · AIR 1981 Patna 264 : (1981) 29 BLJR 628 : (1981) PLJR 38
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 32(4), 68, 71Bihar Panchayat Samitis and Zila Parishads (Conduct of Business) Rules, 1963 — Rule 3Constitution of India, 1950 — Article 226