High Courts14 Aug 1957Dismissed
Bhola Mian Vs Sri. S.M. Islam and Others
Patna High Court · AIR 1958 Patna 48 : (1957) 5 BLJR 689
Bihar Land Reforms Act, 1950 — Section 3, 3A, 4
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 5 of 13
High Courts13 Aug 1957
Bharat Collieries Ltd. Vs Commissioner of Income Tax
Patna High Court · AIR 1958 Patna 66 : (1957) 5 BLJR 684 : (1957) 32 ITR 547
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts12 Aug 1957Dismissed
S.M. Khalil and Another Vs Akhauri Sitaram and Another
Patna High Court · AIR 1958 Patna 103
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Aug 1957Allowed
Rameshwar Pratap Narain Singh and Others Vs Collector of Champaran and Others
Patna High Court · AIR 1958 Patna 31 : (1957) 5 BLJR 590
Bihar Land Reforms Act, 1950 — Section 22(2), 4, 6Bihar Tenancy Act, 1885 — Section 23
High Courts06 Aug 1957Dismissed
Commissioner of Commercial Taxes Vs Raj Kuer Raghubansmani Prasad Narain Singh and Another
Patna High Court · AIR 1958 Patna 100
Bihar Agricultural Income Tax Act, 1948 — Section 12, 12(2), 2, 3
High Courts06 Aug 1957Dismissed
Rana Ramnarain Singh and Others Vs Mahatha Niranjan Lal and Others
Patna High Court · AIR 1958 Patna 85 : (1958) CriLJ 202
Criminal Procedure Code, 1898 (CrPC) — Section 146(1B)
High Courts05 Aug 1957Dismissed
Ambika Prasad Singh Vs The State
Patna High Court · AIR 1958 Patna 441 : (1957) 5 BLJR 714 : (1958) CriLJ 1083
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21, 405, 408Railways Act, 1890 — Section 137
High Courts05 Aug 1957Allowed
Raj Nandan Singh and Another Vs Ram Kishun Lohar and Others
Patna High Court · AIR 1958 Patna 571
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 6 Rule 2, Order 8 Rule 2Easements Act, 1882 — Section 13Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts01 Aug 1957Allowed
Mahant Mahabir Das Vs Ram Lakhan Singh and Others
Patna High Court · AIR 1958 Patna 1
Limitation Act, 1908 — Article 97
High Courts01 Aug 1957Allowed
Singesar Mahto Vs Munari and Another
Patna High Court · AIR 1958 Patna 110
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 34 Rule 1
High Courts30 Jul 1957Dismissed
Ali Abbas Vs Babu Moghal Sah and Another
Patna High Court · AIR 1958 Patna 63 : (1957) 5 BLJR 641
Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Contract Act, 1872 — Section 10
High Courts30 Jul 1957Dismissed
Dulhin Mahabati Kuer Vs Raghunandan Prasad Singh and Others
Patna High Court · AIR 1958 Patna 249 : (1957) 5 BLJR 658
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 96Evidence Act, 1872 — Section 101, 102
High Courts29 Jul 1957
Deonath Missir and Others Vs Chandraman Missir and Others
Patna High Court · AIR 1958 Patna 430 : (1958) 6 BLJR 246
Civil Procedure Code, 1908 (CPC) — Section 96, 97Suits Valuation Act, 1887 — Section 11
High Courts29 Jul 1957Dismissed
Mahendra Mahto Vs Suraj Prasad Ojha and Others
Patna High Court · AIR 1958 Patna 568
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Transfer of Property Act, 1882 — Section 2, 53(2)
High Courts25 Jul 1957Dismissed
Harihar Singh Vs Nilkanth Singh and Another
Patna High Court · AIR 1957 Patna 685 : (1957) 5 BLJR 743 : (1957) CriLJ 1442
Criminal Procedure Code, 1898 (CrPC) — Section 517, 520
High Courts23 Jul 1957Allowed
Mt. Janki Kuer and Others Vs Chhathu Prasad and Others
Patna High Court · AIR 1957 Patna 674
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Hindu Succession Act, 1956 — Section 14Specific Relief Act, 1877 — Section 42
High Courts23 Jul 1957Allowed
Jagdeo Chaudhary and Another Vs Deo Chaudhary and Another
Patna High Court · AIR 1958 Patna 566
Transfer of Property Act, 1882 — Section 3
High Courts23 Jul 1957Allowed
Motilal Singh and Others Vs Mt. Fulia and Others
Patna High Court · AIR 1958 Patna 61
Evidence Act, 1872 — Section 92
High Courts23 Jul 1957Dismissed
Kameshwar Singh Vs Chhote Lal Modi and Another
Patna High Court · AIR 1958 Patna 80
Bihar Tenancy Act, 1885 — Section 106, 107, 109, 54(1), 54(2)Civil Procedure Code, 1908 (CPC) — Section 11, 9
High Courts22 Jul 1957
The State of Bihar Vs Ranglal Sharma
Patna High Court · AIR 1958 Patna 276 : (1957) 5 BLJR 638 : (1958) CriLJ 670
Contempt of Courts Act, 1971 — Section 1, 3, 4