High Courts24 Jan 1957Allowed
Ramnath Singh Vs Deoraj Singh and Others
Patna High Court · AIR 1957 Patna 495 : (1957) 5 BLJR 181
Specific Relief Act, 1877 — Section 41
COURT ARCHIVE
Patna High Court judgments, 1957
248 judgments · page 12 of 13
High Courts23 Jan 1957
Sitaram Singh and Others Vs The State
Patna High Court · AIR 1958 Patna 462 : (1958) CriLJ 1082
Criminal Procedure Code, 1898 (CrPC) — Section 227, 342
High Courts23 Jan 1957Dismissed
Kewal Surihar and Another Vs Bikan Surihar and Others
Patna High Court · AIR 1957 Patna 497
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
High Courts22 Jan 1957Dismissed
Ch. Rup Narain Singh and Another Vs Kishuni Singh and Others
Patna High Court · AIR 1957 Patna 446 : (1957) 5 BLJR 340
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 1, 11
High Courts22 Jan 1957Dismissed
Ram Nandan Nonia and Others Vs Raj Kumar Singh and Others
Patna High Court · AIR 1957 Patna 448 : (1957) 5 BLJR 231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1908 — Article 120, 142, 144, 23
High Courts22 Jan 1957Dismissed
Abdul Samad and Sons Vs Union of India(UOI)
Patna High Court · AIR 1957 Patna 447
Arbitration Act, 1940 — Section 15, 30Limitation Act, 1908 — Article 158
High Courts21 Jan 1957Allowed
Sunder Ahir and Others Vs Mt. Phuljharia and Another
Patna High Court · AIR 1957 Patna 534 : (1957) 5 BLJR 603
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 41 Rule 23, Order 41 Rule 31, 100Limitation Act, 1908 — Article 142, 143, 144
High Courts18 Jan 1957Allowed
Radha Kishan Nathani and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1957 Patna 231 : (1957) 5 BLJR 183
General Clauses Act, 1897 — Section 13Railways Act, 1890 — Section 74, 75(1)
High Courts17 Jan 1957Dismissed
Kali Prasad Mahton and Another Vs Santlal Mahton and Others
Patna High Court · AIR 1957 Patna 442 : (1957) 5 BLJR 537
Bihar Tenancy Act, 1885 — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 12, 14, 14(1)
High Courts17 Jan 1957Dismissed
Tewari Singh and Others Vs Gaya Prasad Sah and Others
Patna High Court · AIR 1957 Patna 450 : (1957) 5 BLJR 173
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 38, 115Court Fees Act, 1870 — Section 12, 12(1), 7
High Courts16 Jan 1957Allowed
Jawahir Shao Vs The State
Patna High Court · AIR 1957 Patna 230 : (1957) 5 BLJR 180 : (1957) CriLJ 531
Criminal Procedure Code, 1898 (CrPC) — Section 227, 239, 269, 269(1), 269(3)Penal Code, 1860 (IPC) — Section 109, 302, 309, 411
High Courts15 Jan 1957
M. Abdul Towheed Vs The Patna High Court Bar Council
Patna High Court · AIR 1957 Patna 610 : (1957) 5 BLJR 157
Bar Councils Act, 1926 — Section 15, 9Patna High Court Bar Council Rules, 1930 — Rule 1, 11, 2
High Courts15 Jan 1957Dismissed
Sugauli Sugar Works Private Ltd. Vs Cane Commissioner and Others
Patna High Court · AIR 1959 Patna 398
Bihar Sugar Factories Control Act, 1937 — Section 15(1)Bihar Sugar Factories Control Rules, 1938 — Rule 24(1), 24(3), 24A(1)Constitution of India, 1950 — Article 226
High Courts11 Jan 1957Allowed
Trisul Mahto and Another Vs Doman Mohto and Another
Patna High Court · AIR 1957 Patna 441 : (1957) 5 BLJR 147
Hindu Womens Right to Property Act, 1937 — Section 3, 3(1), 3(2)
High Courts10 Jan 1957Allowed
Mt. Dhanwantia and Another Vs Deonandan Mahto and Others
Patna High Court · AIR 1957 Patna 477
Contract Act, 1872 — Section 23Hindu Womens Right to Property Act, 1937 — Section 3Registration Act, 1908 — Section 17, 49
High Courts10 Jan 1957Allowed
Union of India (UOI) Vs Shri Nath Bihari Sharma and Another
Patna High Court · AIR 1957 Patna 697 : (1957) 5 BLJR 234
Arbitration Act, 1940 — Section 2, 3, 34, 39
High Courts09 Jan 1957Allowed
Dr. Abdul Khair Vs Miss Sheilla Myrtla James and Another
Patna High Court · AIR 1957 Patna 308 : (1957) 5 BLJR 135
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 51
High Courts08 Jan 1957Allowed
Sm. Gauri Kumari Devi Vs Krishna Prasad and Others
Patna High Court · AIR 1957 Patna 575 : (1957) 5 BLJR 201
Bihar Land Reforms Act, 1950 — Section 14(1), 16, 24(5), 4Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 6, Order 47 Rule 1, Order 47 Rule 7, 11Transfer of Property Act, 1882 — Section 58, 90
High Courts07 Jan 1957
Muhammad Hanif and Others Vs Custodian of Evacuee Property and Another
Patna High Court · AIR 1957 Patna 312 : (1957) 5 BLJR 249
Administration of Evacuee Property Act, 1950 — Section 1(2), 2, 7, 7ACivil Procedure Code, 1908 (CPC) — Section 16Companies Act, 1913 — Section 3
High Courts07 Jan 1957Dismissed
Choa Mahton Vs Union of India (UOI) and Others
Patna High Court · AIR 1957 Patna 475 : (1957) 5 BLJR 222
Railways Act, 1890 — Section 72, 76