High Courts26 Apr 1946
Governor-General in Council Vs Visheshwar Lal
Patna High Court · AIR 1947 Patna 84
Contract Act, 1872 — Section 161Railways Act, 1890 — Section 72, 76
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 6 of 10
High Courts24 Apr 1946
Deopati Kuer and Another Vs Mahabir Prasad Singh and Others
Patna High Court · AIR 1947 Patna 293
Transfer of Property Act, 1882 — Section 54
High Courts24 Apr 1946
Province of Bihar Vs Bhim Bera and Others
Patna High Court · AIR 1947 Patna 284
Criminal Procedure Code, 1898 (CrPC) — Section 253Evidence Act, 1872 — Section 114(e)
High Courts23 Apr 1946
In Re: Devasaran Lall Sinha
Patna High Court · AIR 1946 Patna 369
Bar Councils Act, 1926 — Section 14(b)Legal Practitioners Act, 1879 — Section 4
High Courts15 Apr 1946
Chotanagpur Banking Association Ltd. Vs Rajib Nath Mukherjee and Others
Patna High Court · AIR 1947 Patna 40
Companies Act, 1956 — Section 54A, 54A(2), 55(1)
High Courts12 Apr 1946
Ram Kirit Singh Vs Rama Singh and Others
Patna High Court · AIR 1947 Patna 141
Bihar Tenancy Act, 1885 — Section 22(2)
High Courts12 Apr 1946
Deoballam Singh and Another Vs Gorakhnath Singh
Patna High Court · AIR 1947 Patna 235
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts11 Apr 1946
Sheokaran Lall Seth and Another Vs Emperor
Patna High Court · AIR 1947 Patna 191
Hoarding and Profiteering Prevention Ordinance, 1943 — Section 13
High Courts11 Apr 1946
Harnath Rai Binjraj and Another Vs Hirdyanarain Kumar and Others
Patna High Court · AIR 1947 Patna 208
Contract Act, 1872 — Section 58Transfer of Property Act, 1882 — Section 85
High Courts11 Apr 1946
Chamroo Sahu and Others Vs G.B. Stephen
Patna High Court · AIR 1947 Patna 300
Registration Act, 1908 — Section 17(1)(b), 17(1)(c)
High Courts10 Apr 1946
Satyabadi Sahu and Others Vs Puri Bank, Ltd.
Patna High Court · AIR 1947 Patna 199
Provincial Insolvency Act, 1920 — Section 41, 43, 78(2)
High Courts09 Apr 1946
Satyabadi Sahu and Others Vs Sri Jagannath Mahaprabhu
Patna High Court · AIR 1947 Patna 161
Civil Procedure Code, 1908 (CPC) — Section 47Provincial Insolvency Act, 1920 — Section 78(2)
High Courts08 Apr 1946
Sm. Sona Debi and Others Vs Bhola Prosad Sahi and Others
Patna High Court · AIR 1947 Patna 225
Limitation Act, 1963 — Section 14, 5Transfer of Property Act, 1882 — Section 92
High Courts01 Apr 1946
Badridas Firm of Purulia Vs Governor-General for India in Council
Patna High Court · AIR 1947 Patna 118
Railways Act, 1890 — Section 77
High Courts28 Mar 1946
The Governor General in Council Vs Amilal and Others
Patna High Court · AIR 1947 Patna 51
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts28 Mar 1946
Baldeo Musahar Vs Emperor
Patna High Court · AIR 1947 Patna 281
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(3)Penal Code, 1860 (IPC) — Section 395
High Courts28 Mar 1946
Ramanugrah Prasad Vs Rameshwar Singh
Patna High Court · AIR 1947 Patna 112
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 47