High Courts27 Aug 1946
Ram Narain Das Vs Governor-General in Council and Others
Patna High Court · AIR 1947 Patna 263
Land Acquisition Act, 1894 — Section 16Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 4 of 10
High Courts27 Aug 1946
Chhatturam and Others Vs Commissioner of Income Tax
Patna High Court · AIR 1947 Patna 76
Government of India Act, 1935 — Section 92(1), 92(2)Income Tax Act, 1922 — Section 66(1)
High Courts27 Aug 1946
CHATTURAM AND OTHERS Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1946) 14 ITR 695
Government of India Act, 1935 — Section 92
High Courts23 Aug 1946
Bikram Mahton Vs Emperor
Patna High Court · AIR 1947 Patna 172
Penal Code, 1860 (IPC) — Section 147, 148, 324
High Courts23 Aug 1946
Ram Prasad Singh and Others Vs Motiram Marwari and Another
Patna High Court · AIR 1947 Patna 404
Civil Procedure Code, 1908 (CPC) — Section 60(1)(n)Transfer of Property Act, 1882 — Section 6(dd)
High Courts23 Aug 1946
Kapil Singh and Another Vs Feda Ali and Others
Patna High Court · AIR 1947 Patna 392
Bihar Tenancy Act, 1885 — Article 3 Schedule 3, 87Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts22 Aug 1946
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1947 Patna 115 : (1946) 14 ITR 673
Income Tax Act, 1961 — Section 2, 22, 4
High Courts22 Aug 1946
Gaya Prasad and Another Vs Jadunandan Bhagat and Another
Patna High Court · AIR 1947 Patna 397
High Courts22 Aug 1946
Ray Nicholas Lines and Others Vs All India Spinners Association and Another
Patna High Court · AIR 1947 Patna 185
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Aug 1946
Radha Ballabh Pandey and Another Vs Ram Ran Vijoy Prasad Singh and Another
Patna High Court · AIR 1947 Patna 391
Bihar Tenancy Act, 1885 — Section 173(3), 173(s)
High Courts21 Aug 1946
SRI SRI JYOTISHWARI KALIMATA AND OTHERS Vs COMMISSIONER OF INCOME TAX, BIHAR and ORISSA.
Patna High Court · AIR 1947 Patna 178 : (1946) 14 ITR 703
Income Tax Act, 1961 — Section 4, 41
High Courts21 Aug 1946
Sm. Ramkali Kuer and Others Vs Kali Prasad and Others
Patna High Court · AIR 1947 Patna 257
Transfer of Property Act, 1882 — Section 53
High Courts21 Aug 1946
Mahabir Bhagat and Others Vs Ram Chandra Bhagat and Others
Patna High Court · AIR 1947 Patna 266
High Courts21 Aug 1946
Har Sahay Mull and Others Vs Gokul Chand
Patna High Court · AIR 1947 Patna 273
Contract Act, 1872 — Section 60, 61
High Courts15 Aug 1946
B.S. Hickey and Others Vs Jai Narain Thakur and Others
Patna High Court · AIR 1947 Patna 197
Village Chaukidari Act, 1870 — Section 14
High Courts13 Aug 1946
Mohammad Mehdi Vs Pamma Lal and Others
Patna High Court · AIR 1947 Patna 336
Money Lenders Act — Section 7, 8
High Courts08 Aug 1946
Jaggarnath Singh and Others Vs Butto Krishto Ray
Patna High Court · AIR 1947 Patna 345
Chota Nagpur Encumbered Estates Act, 1876 — Section 16Transfer of Property Act, 1882 — Section 58, 58(c)
High Courts02 Aug 1946
Ram Narain Singh and Others Vs Basudeo Singh and Another
Patna High Court · AIR 1947 Patna 298
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 47
High Courts31 Jul 1946
Mahadeo Rai and Others Vs Ram Ran Bijay Prasad
Patna High Court · AIR 1947 Patna 276
Bihar Tenancy Act, 1885 — Section 112A, 112A(1)(d)
High Courts30 Jul 1946
Jang Bahadur Singh Vs Nazimul Haque and Others
Patna High Court · AIR 1947 Patna 245
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)Government of India Act, 1915 — Section 107