High Courts20 Nov 1946
Yusuf Khan Vs Emperor
Patna High Court · AIR 1948 Patna 122
Penal Code, 1860 (IPC) — Section 323, 379, 394
COURT ARCHIVE
Patna High Court judgments, 1946
197 judgments · page 2 of 10
High Courts18 Nov 1946
Upendra Prosad Padhi and Another Vs Sri Sri Akhandaleswar Mahadeb and Others
Patna High Court · AIR 1948 Patna 133
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Nov 1946
Kamij Shaikh Vs Emperor
Patna High Court · AIR 1948 Patna 73
Criminal Procedure Code, 1898 (CrPC) — Section 30Penal Code, 1860 (IPC) — Section 366A
High Courts13 Nov 1946
Mohamad Idris Haider and Others Vs Mohammad Habibur Rahman
Patna High Court · AIR 1948 Patna 97
Civil Procedure Code, 1908 (CPC) — Section 92, 96(3)
High Courts11 Nov 1946
Baso Rai and Another Vs Emperor
Patna High Court · AIR 1948 Patna 84
Criminal Procedure Code, 1898 (CrPC) — Section 110, 123
High Courts11 Nov 1946
Sarat Chandra Ghose Vs Chintamani Behera and Others
Patna High Court · AIR 1948 Patna 111
Transfer of Property Act, 1882 — Section 52
High Courts08 Nov 1946
Medne Prasad Singh and Others Vs Mt. Dulhin Shamsunder Kuer and Another
Patna High Court · AIR 1947 Patna 401
Bihar Tenancy Act, 1885 — Section 112A, 112B
High Courts07 Nov 1946
Shiva Sahai Ram Vs Sundar Mandal and Others
Patna High Court · (1946) 11 PAT CK 0016
High Courts07 Nov 1946
Ramchandra Naik and Another Vs Emperor
Patna High Court · AIR 1947 Patna 428
Criminal Procedure Code, 1898 (CrPC) — Section 268, 374Penal Code, 1860 (IPC) — Section 34
High Courts30 Oct 1946
Emperor Vs Ramkripal Choudhary and Others
Patna High Court · AIR 1947 Patna 398
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 436, 486
High Courts30 Oct 1946
Dalu Gour and Others Vs Moheswar Mahato
Patna High Court · AIR 1948 Patna 25
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 109, 379
High Courts30 Oct 1946
Ram Chander Prasad and Others Vs Sital Prasad and Others
Patna High Court · AIR 1948 Patna 130
High Courts18 Oct 1946
Chintamani Parida and Others Vs Brajasundar Das
Patna High Court · AIR 1948 Patna 16
High Courts17 Oct 1946
Siram Mahto and Others Vs Emperor
Patna High Court · AIR 1948 Patna 75
Penal Code, 1860 (IPC) — Section 147, 379
High Courts15 Oct 1946
Punit Mahton and Others Vs Kishundeyal Mahton and Others
Patna High Court · AIR 1947 Patna 380
High Courts15 Oct 1946
Jena Munda Vs Dukhan Pahan and Others
Patna High Court · AIR 1948 Patna 10
Chotanagpur Tenancy Act, 1908 — Section 139(5)
High Courts14 Oct 1946
Kamalesh Bhaduri Vs Emperor
Patna High Court · AIR 1948 Patna 74
Penal Code, 1860 (IPC) — Section 228, 476
High Courts27 Sept 1946
Gagan Bihari Das and Another Vs Sri Sarabhuj and Others
Patna High Court · AIR 1947 Patna 412
High Courts27 Sept 1946
Sri Udit Prasad Singh and Another Vs Sukru Kisan
Patna High Court · AIR 1947 Patna 381
Central Provinces Land Revenue Act, 1881 — Section 162Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts26 Sept 1946
Tirloknath Tewari Vs Ram Ran Bijay Prasad Singh
Patna High Court · AIR 1947 Patna 420
Cess Act, 1880 — Section 41, 93