COURT ARCHIVE

Patna High Court judgments, 1983

333 judgments · page 2 of 17

High Courts01 Dec 1983Dismissed

Anisur Rehman Vs Sukhdeo Prasad Garodia

Patna High Court · AIR 1984 Patna 245 : (1984) 2 RCR(Rent) 189

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 50

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High Courts01 Dec 1983

Sheo Shankar Pd. Singh and Others Vs Ganga Prasad and Others

Patna High Court · (1984) PLJR 391

Bihar Land Reforms Act, 1950 — Section 2(j), 5, 5(1)

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High Courts30 Nov 1983Allowed

Narain Shastri and Others Vs State of Bihar and Others

Patna High Court · (1985) 33 BLJR 304

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High Courts29 Nov 1983Dismissed

Chandra Shekhar Rai Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 167 : (1984) PLJR 295

Bihar Panchayat Election Rules, 1959 — Rule 72, 75, 77Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 15(1), 139

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High Courts28 Nov 1983Dismissed

Babulal Soren and Others Vs Mt. Singa Soren and Others

Patna High Court · AIR 1984 Patna 232 : (1984) 32 BLJR 561

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 151

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High Courts25 Nov 1983Dismissed

Dhautal Singh and Others Vs Bhola Sah and Others

Patna High Court · (1984) 32 BLJR 545

Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 379

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High Courts25 Nov 1983Allowed

Union of India(UOI) Vs Sri Laxmi Oil Mills

Patna High Court · AIR 1984 Patna 252

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 5 Rule 19A, Order 5 Rule 19A(2), Order 5 Rule 9, Order 9 Rule 13

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High Courts24 Nov 1983Allowed

Arya Samaj and Another Vs State of Bihar and Others

Patna High Court · (1984) 32 BLJR 166

Constitution of India, 1950 — Article 226, 227, 29, 30

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High Courts22 Nov 1983Dismissed

Janki Ram and Another Vs Amir Chand Ram and Others

Patna High Court · AIR 1984 Patna 191 : (1984) PLJR 407

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 145Evidence Act, 1872 — Section 102, 17, 18, 21

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High Courts21 Nov 1983Dismissed

Raja Ram Singh and Another Vs Kapildeo Singh and Others

Patna High Court · AIR 1984 Patna 140

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 115

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High Courts18 Nov 1983

Jagarnath Thakur and Another Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 310

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(1), 11(1)Bihar Tenancy Act, 1885 — Section 112A

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High Courts17 Nov 1983

Anirudh Singh and Others Vs Krishna Bihari Singh and Others

Patna High Court · (1985) PLJR 979

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 152, 153

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High Courts15 Nov 1983

Bibi Sobaratan and Another Vs Md. Kamaluddin

Patna High Court · (1985) PLJR 878

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 3, 4(c)

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High Courts15 Nov 1983

Girja Rai Vs Ghafoor Mian

Patna High Court · (1984) PLJR 288

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(1), 4(c)

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High Courts12 Nov 1983Dismissed

Bharat Roadways and Another Vs Shailendra Kumar Birla

Patna High Court · AIR 1984 Patna 187 : (1985) 1 RCR(Rent) 100

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 19, 19(1)Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Nov 1983Allowed

Adalat Choudhary Vs Satan Choudhary and Others

Patna High Court · AIR 1984 Patna 223 : (1984) PLJR 925

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 18 Rule 17A

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High Courts09 Nov 1983Allowed

Surya Narain Poddar Vs Chulhai Rajak and Others

Patna High Court · AIR 1984 Patna 151

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(4), 115

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High Courts09 Nov 1983Allowed

Annapurna Agrawal and Others Vs Jitendra Kumar Sinha and Another

Patna High Court · AIR 1984 Patna 215 : (1984) PLJR 395

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7

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High Courts08 Nov 1983

Surya Kant Jha Vs Brahmdeo Jha and Others

Patna High Court · (1984) PLJR 714

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18

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High Courts03 Nov 1983Dismissed

Yubrani Lok Rajya Lakshmi Vs Yubraj Brajendra Kishore Singh

Patna High Court · (1984) 32 BLJR 182

Criminal Procedure Code, 1973 (CrPC) — Section 107Hindu Marriage Act, 1955 — Section 10, 13

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