High Courts30 Sept 1983
Om Prakash Dalmia Vs Bina Saha and Others
Patna High Court · (1984) 2 ACC 241
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 4 of 17
High Courts30 Sept 1983Dismissed
Uma Shanker Prasad Srivastava Vs Director, Secondary Education Cum-Additional Secretary, Govt. of Bihar and Others
Patna High Court · (1984) 32 BLJR 315
Constitution of India, 1950 — Article 226, 227
High Courts30 Sept 1983
Ramdeo Yadav and Others Vs State of Bihar and Another
Patna High Court · (1985) CriLJ 436 : (1984) PLJR 259
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116
High Courts30 Sept 1983
Mahendra Prasad Gupta and Others Vs Sitaram Singhania and Others
Patna High Court · (1984) PLJR 210
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 15(2), 15(3)Transfer of Property Act, 1882 — Section 106
High Courts30 Sept 1983Dismissed
Mohammad Shah Alam Vs Abdul Hamid
Patna High Court · (1984) 32 BLJR 265 : (1984) PLJR 102
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 2(b)
High Courts30 Sept 1983Dismissed
Om Prakash Dalmia Vs Smt. Bina Saha and Others
Patna High Court · (1984) 1 ACC 174 : (1984) ACJ 224 : AIR 1984 Patna 77 : (1984) PLJR 336
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Motor Vehicles Act, 1939 — Section 110B, 2(19)
High Courts29 Sept 1983Allowed
Kamleshwari Prasad Singh Vs Suja Singh and Others
Patna High Court · AIR 1984 Patna 152 : (1984) PLJR 361
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts29 Sept 1983
Ramanand Singh and Others Vs Bidayapati Devi and Others
Patna High Court · (1985) PLJR 15
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(c)Bihar Tenancy Act, 1885 — Section 48ECivil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts28 Sept 1983Allowed
Ram Prasad Mahton and Others Vs Babu Jagoo Mahton and Others
Patna High Court · AIR 1984 Patna 158 : (1984) 32 BLJR 48
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Sept 1983Allowed
The Governing Body of Karim City College and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 71 : (1984) 32 BLJR 142 : (1984) PLJR 86
Bihar State Universities Act, 1976 — Section 34, 57A, 57A(1), 59Constitution of India, 1950 — Article 30
High Courts28 Sept 1983
Sunil Srivastava Vs Union of India(UOI) and Another
Patna High Court · (1984) 39 CTR 95 : (1984) 145 ITR 356 : (1984) 19 TAXMAN 29
Estate Duty Act, 1953 — Section 83Estate Duty Rules, 1953 — Rule 41Income Tax Act, 1922 — Section 41, 61
High Courts28 Sept 1983
Jagdish Pandey Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 155
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Sept 1983
Chhagan Lal Vs Aditya Prasad and Others
Patna High Court · (1984) 32 BLJR 132 : (1984) PLJR 121
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 8(1)(b), 8(1)(c)
High Courts27 Sept 1983Allowed
Hindustan Petroleum Corporation Ltd. Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 268 : (1984) PLJR 75 : (1985) 58 STC 61
COMPANIES ACT, 1956 — Section 617
High Courts27 Sept 1983Allowed
Sita Ram Bharati Vs Bhairo Bharati and Others
Patna High Court · AIR 1984 Patna 160
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts24 Sept 1983
Yogendra Rawani and Others Vs State of Bihar
Patna High Court · (1984) CriLJ 386
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts24 Sept 1983Dismissed
Suraj Singh Vs Rajnarain Lal and Another
Patna High Court · AIR 1984 Patna 155 : (1984) PLJR 285
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts23 Sept 1983
Toesh Kumar Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 341
Companies Act, 1956 — Section 314
High Courts23 Sept 1983
Shiv Narain Choudhary and 3 Others Vs The State of Bihar
Patna High Court · (1985) PLJR 935
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)Penal Code, 1860 (IPC) — Section 144, 379
High Courts23 Sept 1983
Rajendra Prasad Vs The Chancellor, Magadh University, and Others
Patna High Court · (1984) PLJR 316
Bihar State Universities Act, 1976 — Section 57A(2)(c), 57A(3)(a)Bihar State University Service Commission Act, 1976 — Section 2(9)