High Courts03 Sept 1983
L.P. Sinha Vs Life Insurance Corporation of India and Others
Patna High Court · (1984) PLJR 196
Constitution of India, 1950 — Article 14, 16, 226, 227
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 6 of 17
High Courts01 Sept 1983Allowed
Smt. Gita Devi Tulsyan Vs Jokhi Ram Mohan Lal
Patna High Court · AIR 1984 Patna 43
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9, 151
High Courts30 Aug 1983Dismissed
Smt. Chapala Debi and Others Vs Samar Kumar Ghose
Patna High Court · AIR 1984 Patna 32 : (1984) PLJR 57
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 7, Order 9 Rule 9
High Courts30 Aug 1983
Md. Safait Hussain, Md. Sahadat Hussain Vs The State of Bihar
Patna High Court · (1984) PLJR 573
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 379
High Courts30 Aug 1983Allowed
Ramdeo Singh Vs Kamakhya Narain Singh and Others
Patna High Court · AIR 1984 Patna 157 : (1984) 32 BLJR 55
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 151
High Courts29 Aug 1983
Balgovind Singh and Another Vs Deolagni and Others
Patna High Court · (1984) PLJR 692
High Courts29 Aug 1983
United Bank of India Vs Official Liquidator, Maksudpur Refrigeration Industries P. Ltd. and Others
Patna High Court · (1984) 32 BLJR 148 : (1986) 59 CompCas 770 : (1984) PLJR 83
Companies Act, 1956 — Section 446, 529
High Courts29 Aug 1983
Bibi Jumani Churiwali Vs Most. Kamla Devi
Patna High Court · (1984) PLJR 300
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 13
High Courts29 Aug 1983
Shiv Kumar Prasad Singh and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 1417 : (1984) PLJR 906
Penal Code, 1860 (IPC) — Section 182, 211
High Courts28 Aug 1983
M/s Kailash Roller Flour Mills and Another Vs State of Bihar Others
Patna High Court · (1987) PLJR 1118
Bihar Agricultural Produce Markets Act, 1960 — Section 19, 27A, 9(5)
High Courts25 Aug 1983
Haribans Chaudhary and C.F. Rodrique Vs The State of Bihar and The Secretary
Patna High Court · (1984) PLJR 68
Bihar Agricultural Produce Markets Act, 1960 — Section 48Bihar Agricultural Produce Markets Rules, 1975 — Rule 98(1)Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts24 Aug 1983Dismissed
Sahem Ram Mahto Vs Govind Prasad and Another
Patna High Court · (1985) 33 BLJR 448
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 411
High Courts24 Aug 1983
Syed Shah Sarfe Alam Mutawalli Vs Commissioner of Income Tax
Patna High Court · (1984) 40 CTR 368 : (1984) 150 ITR 174 : (1984) 16 TAXMAN 209
Income Tax Act, 1961 — Section 256(1)
High Courts24 Aug 1983
Addl. Commissioner of Income Tax Vs Prasadi Sao Rajendra Prasad
Patna High Court · (1984) 145 ITR 504
Income Tax Act, 1961 — Section 271(1), 68
High Courts23 Aug 1983
Ram Chandra Singh Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 18 : (1984) 32 BLJR 251 : (1984) PLJR 11
Constitution of India, 1950 — Article 226
High Courts23 Aug 1983Dismissed
State of Bihar and Others Vs Khetan Brothers and etc.
Patna High Court · AIR 1984 Patna 74 : (1984) 32 BLJR 136 : (1984) PLJR 23
Arbitration Act, 1940 — Section 39(1)
High Courts22 Aug 1983Dismissed
Abdul Mannan and Others Vs Awadh Bihari and Others
Patna High Court · (1984) 32 BLJR 242
Civil Procedure Code, 1908 (CPC) — Section 144, 145, 45
High Courts20 Aug 1983Dismissed
Baidyanath Prasad Vs Kishore Singh
Patna High Court · (1984) 32 BLJR 24 : (1983) PLJR 660
Bihar Debt Relief Act, 1976 — Section 2(b), 3
High Courts19 Aug 1983
Prasad Ranjan Das Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 19
Bihar Public Land Encroachment Act, 1956 — Section 2(3), 6Constitution of India, 1950 — Article 14
High Courts18 Aug 1983
Additional Commissioner of Income Tax Vs Prasadi Sao Rajendra Prasad
Patna High Court · (1984) 16 TAXMAN 124
Income Tax Act, 1961 — Section 256(2), 271(1)(c), 68