High Courts26 Jul 1983
Shri Mahendra Prasad Mehta Vs The District Superintendent of Education and Another
Patna High Court · (1985) PLJR 709
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 8 of 17
High Courts26 Jul 1983Dismissed
Most. Nunumani Devi and Others Vs Ram Saran Kumar and Others
Patna High Court · AIR 1984 Patna 29 : (1984) 32 BLJR 14
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation (Amendment) Act, 1963 — Section 14Limitation Act, 1908 — Article 47
High Courts21 Jul 1983
Commissioner of Income Tax Vs Gurudas Ram Papshi and Bros.
Patna High Court · (1983) 15 TAXMAN 567
Income Tax Act, 1961 — Section 256(2), 271(1)(c)
High Courts19 Jul 1983
Commissioner of Income Tax Vs Jammuna Prasad Sah
Patna High Court · (1984) 38 CTR 129 : (1985) 152 ITR 226 : (1983) 15 TAXMAN 555
Income Tax Act, 1961 — Section 271(1)
High Courts19 Jul 1983
Raj Kumar Subhsehwar Singh and Others Vs V.N.P. Verma and Others
Patna High Court · (1984) 32 BLJR 523
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Factories Act, 1948 — Section 2
High Courts19 Jul 1983
Shrimati Budhni Mahotain and Another Vs Gobardhan and Bhogta @ Gobra and Others
Patna High Court · (1984) PLJR 399
Chotanagpur Tenancy Act, 1908 — Section 46, 46(b)Constitution of India, 1950 — Article 19(1)(f)
High Courts19 Jul 1983
Raj Kumar Subheshawar Singh and Others Vs V.N.P. Verma and Others
Patna High Court · (1984) 32 BLJR 204 : (1984) PLJR 215
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14Factories Act, 1948 — Section 2
High Courts16 Jul 1983Dismissed
Hari Nandan Rai Vs Mohan Rai and Others
Patna High Court · (1984) 32 BLJR 45
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6
High Courts16 Jul 1983Allowed
Panchanand Goswami Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 53
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 406, 420
High Courts16 Jul 1983Allowed
Mst. Maula Devi and Another Vs Prayag Prasad and Others
Patna High Court · AIR 1984 Patna 60 : (1984) 32 BLJR 21
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10
High Courts15 Jul 1983
Tata Convoy Drivers Congress and Others Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 277
Industrial Disputes Act, 1947 — Section 2(k), 2(s)
High Courts15 Jul 1983Dismissed
Manohar Singh Sahay and Co. Vs Jogendra Singh Kalra and Another
Patna High Court · AIR 1984 Patna 3 : (1985) PLJR 285
Arbitration Act, 1940 — Section 30, 8, 9Civil Procedure Code, 1908 (CPC) — Section 115
High Courts15 Jul 1983
Commissioner of Commercial Taxes, Bihar Vs Electrical Executive Engineer, Bihar State
Patna High Court · AIR 1984 Patna 283
Bihar Electricity Duty Act, 1948 — Section 3(2)
High Courts15 Jul 1983Dismissed
National Insurance Co. Ltd. Vs Chhunnu Ram and Another
Patna High Court · (1983) ACJ 577 : AIR 1984 Patna 1 : (1986) 59 CompCas 315
Motor Vehicles Act, 1939 — Section 92(2), 95(2)
High Courts11 Jul 1983
Ram Roop Yadav Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1984) PLJR 128
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34
High Courts30 Jun 1983Dismissed
State of Bihar Vs Mosafir Thakur and Others
Patna High Court · AIR 1984 Patna 40 : (1983) PLJR 723
Evidence Act, 1872 — Section 11, 13, 43Land Acquisition Act, 1894 — Section 23
High Courts29 Jun 1983
Kalpnath Rai Vs Commissioner of Income Tax and Another
Patna High Court · (1984) 40 CTR 11 : (1985) 151 ITR 281 : (1984) 19 TAXMAN 212
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 144, 146, 182, 264
High Courts28 Jun 1983
Rameshwar Harijan Vs State of Bihar and Another
Patna High Court · (1984) CriLJ 56
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts28 Jun 1983Allowed
Rameshwar Harijan Vs State of Bihar and Others
Patna High Court · (1984) 32 BLJR 46
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111