High Courts05 May 1983Allowed
Mannu Das and Others Vs Kisto Das and Another
Patna High Court · AIR 1983 Patna 272 : (1983) 31 BLJR 575 : (1983) PLJR 436
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 10 of 17
High Courts05 May 1983Allowed
Raghubir Prasad Vs Shrimi Narain Tiwari and Others
Patna High Court · AIR 1984 Patna 25 : (1983) 31 BLJR 578 : (1983) PLJR 417
Bihar and Orissa General Clauses Act, 1917 — Section 6(1A)Bihar Money Lenders Act, 1974 — Section 1(3), 7(5)
High Courts05 May 1983Dismissed
Arun Kumar and Others Vs State of Bihar
Patna High Court · (1984) 32 BLJR 291 : (1984) PLJR 116
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 3, 5, 7
High Courts05 May 1983
Binoga Yadav and 3 Others Vs The State of Bihar and 8 Others
Patna High Court · (1984) PLJR 629
Criminal Procedure Code, 1973 (CrPC) — Section 145, 147, 147(3)
High Courts04 May 1983Allowed
Nathmal Khandelia Vs Smt. Janki Devi and Others
Patna High Court · AIR 1983 Patna 315 : (1983) PLJR 470
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11
High Courts04 May 1983
Harbansh Singh and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 948
Criminal Procedure Code, 1973 (CrPC) — Section 319, 323Penal Code, 1860 (IPC) — Section 323, 427, 436, 448
High Courts04 May 1983Dismissed
Dr. Z. Kotasek and Another Vs State of Bihar and Another
Patna High Court · (1984) 32 BLJR 57 : (1983) PLJR 580
Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 20, 22, 24, 25
High Courts04 May 1983
Dr. Z. Kotasek and Another Vs The State of Bihar and Another
Patna High Court · (1984) CriLJ 683 : (1983) PLJR 580
Water (Prevention and Control of Pollution) Act, 1974 — Section 17, 20, 23, 24, 25
High Courts03 May 1983Dismissed
Ram Prasad Singh Vs Subodh Prasad Singh and Others
Patna High Court · AIR 1983 Patna 278 : (1983) PLJR 554
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A(3), Order 39 Rule 3
High Courts28 Apr 1983Allowed
Smt. Maya Raman Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 99 : (1984) PLJR 328
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 6
High Courts27 Apr 1983Allowed
Awadh Lal Sah Vs The State of Bihar and others
Patna High Court · (1983) PLJR 413
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 19, 19(1), 20, 20(2), 29
High Courts26 Apr 1983Dismissed
Kundan Bharthuar and Others Vs State Bank of India and Others
Patna High Court · (1983) 04 PAT CK 0029
Constitution of India, 1950 — Article 12
High Courts26 Apr 1983
Raghubar Narain Singh Vs Commissioner of Income Tax
Patna High Court · (1983) 35 CTR 297 : (1984) 147 ITR 447 : (1984) 16 TAXMAN 393
Income Tax Act, 1922 — Section 12B, 12B(2)Income Tax Act, 1961 — Section 256(2)
High Courts22 Apr 1983Dismissed
Lakhi Prasad Sharma @ Lakhi Lal Sharma @ Lakhi Sharma and Others Vs Ramkrishna Das Mehrotra and Others
Patna High Court · (1983) 31 BLJR 665
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1(3), 13
High Courts19 Apr 1983
Sono Gope and Others Vs Rameshwar Yadav and Others
Patna High Court · (1984) PLJR 176
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146(1)
High Courts19 Apr 1983Dismissed
Maulvi Reza Ansari and Others Vs Shyamlal Sah and Others
Patna High Court · AIR 1983 Patna 299
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Waqf Act, 1954 — Section 15(2), 36, 43, 6
High Courts18 Apr 1983Allowed
Rohtas Industries Limited Vs Gokulchand Jagannath Nahar and Others
Patna High Court · (1983) 31 BLJR 505
High Courts18 Apr 1983Allowed
Rohtas Industries Ltd. Vs Gokulchand Jagannath Nahar and Others
Patna High Court · AIR 1983 Patna 274 : (1983) PLJR 311
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 16
High Courts15 Apr 1983Dismissed
Dineshwar Prasad Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 13
Constitution of India, 1950 — Article 226, 32
High Courts15 Apr 1983Allowed
Smt. Dulhin Jibachli Kuer Vs Sitaram Sharma and Others
Patna High Court · AIR 1983 Patna 336
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 148, 151