High Courts15 Apr 1983
Ganpat Rai Santu Lal Vs Commissioner of Income Tax
Patna High Court · (1984) 147 ITR 224
Income Tax Act, 1961 — Section 212(3), 256(1), 273(b)
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 11 of 17
High Courts15 Apr 1983Dismissed
Ishwar Das Murlidhar and Others Vs State of Bihar and Another
Patna High Court · AIR 1983 Patna 281 : (1983) PLJR 455
Bihar Debt Relief Act, 1976 — Section 2, 2(9), 7Constitution of India, 1950 — Article 300A, 301, 304
High Courts14 Apr 1983Allowed
Sugam Chand Agrawal and Another Vs Jivt Shah and Others
Patna High Court · AIR 1984 Patna 184 : (1984) 32 BLJR 244 : (1984) PLJR 135
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts14 Apr 1983
Bhuneswar Singh and Another Vs Union of India (UOI) and Others
Patna High Court · AIR 1983 Patna 237
Coking Coal Mines (Emergency Provisions) Act, 1971 — Section 2Coking Coal Mines (Nationalisation) Act, 1972 — Section 21(1), 21(2), 22(2), 22(3), 22(4)Constitution of India, 1950 — Article 226
High Courts14 Apr 1983Dismissed
Ashok Kumar Sinha Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 520 : (1983) PLJR 527
Constitution of India, 1950 — Article 226, 227Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts13 Apr 1983
Sita Sharan Srivastava (deceased) and Another Vs State of Bihar
Patna High Court · (1984) CriLJ 878
Penal Code, 1860 (IPC) — Section 120B, 161, 165Prevention of Corruption Act, 1988 — Section 5
High Courts12 Apr 1983Dismissed
N. Dutta Vs Jardin Victor Limited
Patna High Court · AIR 1984 Patna 7
Civil Procedure Code, 1908 (CPC) — Section 10, 15, 151
High Courts12 Apr 1983Dismissed
Jawahar Tiwary and Others Vs Gauri Shankar Tiwary and Others
Patna High Court · (1983) 31 BLJR 311
High Courts12 Apr 1983Allowed
Kameshwarindra Guru Vs Chattu Prasad Mahto
Patna High Court · (1984) 32 BLJR 170
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1963 — Section 10Transfer of Property Act, 1882 — Section 53A
High Courts12 Apr 1983Allowed
Satyendra Narain Sinha Vs The State of Bihar and others
Patna High Court · (1983) PLJR 739
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 16(1), 226, 227
High Courts12 Apr 1983
Nathuni Ahir and Many Others Vs The State
Patna High Court · (1984) PLJR 464
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 147, 225
High Courts11 Apr 1983Allowed
Dhanbir Singh Vs Chandra Shekhar Tiwary and Others
Patna High Court · AIR 1983 Patna 335
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4
High Courts07 Apr 1983
Commissioner of Income Tax Vs Parmanand Makhan Lal
Patna High Court · (1983) 35 CTR 5 : (1983) 142 ITR 800 : (1983) PLJR 283 : (1983) 15 TAXMAN 12
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 28
High Courts07 Apr 1983
Shri B. Choudhury Vs Presiding Officer, Labour Court, Jamshedpur and another
Patna High Court · (1983) PLJR 419
Civil Procedure Code, 1908 (CPC) — Section 11, 80Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(I)
High Courts06 Apr 1983
Mahesh Jha Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 34
Constitution of India, 1950 — Article 226, 227, 311Village Chaukidari Act, 1870 — Section 35
High Courts05 Apr 1983
Ganpat Rai Santu Lal Vs Commissioner of Income Tax
Patna High Court · (1983) 15 TAXMAN 584
Income Tax Act, 1961 — Section 143(3), 158, 210(3), 212, 212(3)
High Courts04 Apr 1983Allowed
Bhubaneshwar Singh Vs Union of India (UOI)
Patna High Court · (1983) 31 BLJR 489
Coking Coal Mines (Nationalisation) Act, 1972 — Section 10, 12, 14, 2, 20Constitution of India, 1950 — Article 226, 31, 31C, 32
High Courts02 Apr 1983
Commissioner of Income Tax Vs Kalyani Selected Kargallia Colliery
Patna High Court · (1984) 148 ITR 468 : (1983) 14 TAXMAN 515
Income Tax Act, 1961 — Section 139(1), 139(2), 271(1)
High Courts01 Apr 1983
Commissioner of Income Tax Vs Kalyani Selection Kargallia Colliery
Patna High Court · (1983) 35 CTR 302 : (1984) 146 ITR 577 : (1983) PLJR 336
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 271(1)
High Courts31 Mar 1983Dismissed
Md Ekram Vs The State
Patna High Court · (1983) PLJR 305
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380, 411