High Courts14 Jun 1983
Dr. Vijay kumar and Others Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 656
COURT ARCHIVE
Patna High Court judgments, 1983
333 judgments · page 9 of 17
High Courts09 Jun 1983Allowed
Ganesh Prasad Singh and Others Vs Ram Chandra Prasad
Patna High Court · AIR 1983 Patna 317 : (1983) PLJR 571
Bihar Land Reforms Act, 1950 — Section 6Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 64
High Courts25 May 1983Dismissed
United Commercial Bank Vs Shri Jugeshwar Nath and Another
Patna High Court · (1983) PLJR 743
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 3, Order 9 Rule 9, 151
High Courts20 May 1983Allowed
Sharda Prasad Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 65 : (1984) 32 BLJR 282 : (1984) PLJR 106
Bihar Land Reforms Act, 1950 — Section 4Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 227
High Courts18 May 1983Allowed
Sree Bahariji Mills Ltd. and Others Vs State of Bihar and Others
Patna High Court · AIR 1983 Patna 311 : (1983) 31 BLJR 571 : (1983) PLJR 408
Bihar Agricultural Produce Markets Act, 1960 — Section 3, 3(2), 39, 4, 4(3)Bihar General Clauses Act, 1914 — Section 28
High Courts18 May 1983Dismissed
Chandeshwar Singh and Others etc. Vs Dahu Mahto and Others etc.
Patna High Court · AIR 1983 Patna 257 : (1983) 31 BLJR 579 : (1983) PLJR 443
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 31(2), 43Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 16(3), 28
High Courts18 May 1983Allowed
Bachcho Lal Das Vs State of Bihar and Others
Patna High Court · (1983) 31 BLJR 563 : (1983) PLJR 561
Constitution of India, 1950 — Article 163, 166, 226, 311, 32
High Courts18 May 1983Allowed
Banshi Das Vs Jitni Debi
Patna High Court · (1983) 31 BLJR 483
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts18 May 1983
Hari Charan Paswan and Others Vs State of Bihar and Another
Patna High Court · (1984) CriLJ 50 : (1983) PLJR 652
Dowry Prohibition Act, 1961 — Section 3, 4
High Courts17 May 1983
Jagarnath Singh Vs Srimati Singhashan Kuer and Others Mohar Lal Singhania and Others Vs Raju Bhagat and Others Raju Bhagat and Others Vs Bihar State Board of Religious Trust and Others
Patna High Court · (1984) PLJR 217
Bihar Hindu Religious Trusts Act, 1950 — Section 72(2)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 3, 2(ii)
High Courts17 May 1983
Zahiruddin and 22 Others Vs Chulho Paswan
Patna High Court · (1984) PLJR 534
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts16 May 1983
Inspecting Assistant Commissioner Vs Nand Kishore Singh and Others
Patna High Court · (1983) 35 CTR 287 : (1984) 148 ITR 721
Income Tax Act, 1961 — Section 269D, 269D(1), 269D(2), 269G, 269H
High Courts13 May 1983
Bhola Prasad and others Vs Sitaram Mahto and others
Patna High Court · (1983) PLJR 491
High Courts12 May 1983
Jagarnath Singh and Others Vs Smt. Singhasan Kuer and Others
Patna High Court · (1984) 32 BLJR 297
Civil Procedure Code, 1908 (CPC) — Section 2Succession Act, 1925 — Section 214
High Courts12 May 1983Allowed
Most. Mango Devi and Others Vs Muneshwar Prasad and Others
Patna High Court · (1983) 31 BLJR 509 : (1983) PLJR 468
Stamp Act, 1899 — Section 2, 33, 40
High Courts12 May 1983Allowed
Mosst. Mango Devi and Others Vs Muneshwar Prasad and Others
Patna High Court · AIR 1983 Patna 314
Stamp Act, 1899 — Section 2(15), 33
High Courts12 May 1983Dismissed
Shriniwas Pansari Vs Dr. Hari Prasad Mehra and Others
Patna High Court · AIR 1983 Patna 321 : (1983) 31 BLJR 649 : (1983) PLJR 541
Evidence Act, 1872 — Section 45, 47Negotiable Instruments Act, 1881 (NI) — Section 13, 4
High Courts11 May 1983Dismissed
Most. Larho Devi and Others Vs Chiranji Lal and Others
Patna High Court · (1983) 31 BLJR 507 : (1983) PLJR 767
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts11 May 1983Allowed
Shri Keshan Kumar Singh and another Vs The State of Bihar and others
Patna High Court · (1983) PLJR 530
Constitution of India, 1950 — Article 226, 309Police Act, 1861 — Section 2
High Courts09 May 1983
Sheo Kumar Yadav and others Vs The Additional Member, Board of Revenue, Bihar, and Others
Patna High Court · (1983) PLJR 639
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 47