COURT ARCHIVE

Patna High Court judgments, 1983

333 judgments · page 3 of 17

High Courts03 Nov 1983Allowed

The Multipurpose Co-operative Society, Salmari and Another Vs The State of Bihar and Others

Patna High Court · AIR 1984 Patna 128

Bihar Land Reforms Act, 1950 — Section 7(1), 7A, 7B, 7CConstitution of India, 1950 — Article 226

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High Courts03 Nov 1983

Dr. P. Dayal Vs The State of Bihar and Others

Patna High Court · (1984) PLJR 134

Bihar Government Premises (Rent, Recovery and Eviction) Act, 1956 — Section 2(c)Patna University Act, 1976 — Section 53(2)

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High Courts01 Nov 1983Allowed

Lakshman Bhagat and Others Vs Brij Nandan Prasad Singh

Patna High Court · AIR 1984 Patna 144 : (1984) PLJR 733

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 122, 137, 5Provincial Insolvency Act, 1920 — Section 25

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High Courts01 Nov 1983Dismissed

Raj Kumar Choudhary Vs Union of India(UOI)

Patna High Court · (1999) 110 ELT 469

Customs Act, 1962 — Section 153

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High Courts11 Oct 1983Allowed

Kedarnath Bohra and Another Vs Md. Safiulla and Another

Patna High Court · AIR 1984 Patna 172 : (1983) PLJR 759 : (1984) 2 RCR(Rent) 155

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts11 Oct 1983Allowed

Awadhesh Kumar Singh and Others Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 102 : (1984) PLJR 152

Bihar Tenancy Act, 1885 — Section 48E(10)

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High Courts11 Oct 1983

Additional Commissioner of Income Tax Vs Mohan Engineering Co.

Patna High Court · (1984) 41 CTR 291 : (1985) 151 ITR 571 : (1984) 17 TAXMAN 6

Income Tax Act, 1961 — Section 68

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High Courts07 Oct 1983

Ram Ekbal Pandey Vs Kapil Deo Rai and Others

Patna High Court · (1984) 32 BLJR 335 : (1984) PLJR 202

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 192, 200Penal Code, 1860 (IPC) — Section 147, 148, 379

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High Courts07 Oct 1983Dismissed

Alauddin Ansari Vs Mohammad Jan Mian and Others

Patna High Court · AIR 1984 Patna 248 : (1984) PLJR 332

Civil Procedure Code, 1908 (CPC) — Section 10, 151

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High Courts07 Oct 1983

Ram Ekabal Pandey Vs Kapildeo Rai and Others

Patna High Court · (1984) CriLJ 945

Criminal Procedure Code, 1973 (CrPC) — Section 156, 173, 190, 192, 200Penal Code, 1860 (IPC) — Section 147, 148, 379

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High Courts06 Oct 1983

Basudeo Choudhary Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 178 : (1984) 32 BLJR 248 : (1984) PLJR 40

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)

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High Courts05 Oct 1983Dismissed

Gajadhar Prasad Choudhary and Others Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 105 : (1983) PLJR 662

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High Courts05 Oct 1983Dismissed

Postal Co-operative House Construction Society Limited and Another Vs Secretary to the Govt. of Bihar, Patna and Others

Patna High Court · AIR 1984 Patna 133 : (1984) 32 BLJR 256 : (1984) PLJR 1

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115

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High Courts05 Oct 1983Allowed

Ranchi Timber Traders Association and Others etc. Vs State of Bihar and Others

Patna High Court · AIR 1984 Patna 261

Bihar Establishment of Saw Pits and Establishments and Regulation of Depots Rules, 1983 — Rule 2, 4Forest Act, 1927 — Section 41, 41(1)(2), 42, 76

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High Courts05 Oct 1983Allowed

Mgmt. of Tata Iron and Steel Co. Ltd. Vs Labour Commissioner and Others

Patna High Court · (1984) 32 BLJR 34

Factories Act, 1948 — Section 112, 49Industrial Disputes Act, 1947 — Section 2

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High Courts04 Oct 1983

Shri Niwash Ojha Vs Shri Vishwanath Ojha and Others

Patna High Court · (1984) PLJR 243

Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b), 340Penal Code, 1860 (IPC) — Section 205, 228

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High Courts04 Oct 1983Allowed

Nand Kishore Singh Vs The State of Bihar and Others.

Patna High Court · (1987) PLJR 132

Criminal Procedure Code, 1973 (CrPC) — Section 209, 223, 227, 235Penal Code, 1860 (IPC) — Section 147, 148, 301, 306, 307

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High Courts03 Oct 1983Allowed

Mohammad Abdul Rauf and Others Vs Mostt. Khadeja and Others

Patna High Court · AIR 1984 Patna 180 : (1984) PLJR 620

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 47 Rule 1

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High Courts03 Oct 1983Allowed

Shyam Sunder Prasad Bhadani and Others Vs State of Bihar and Others

Patna High Court · (1984) 32 BLJR 134 : (1984) PLJR 17

Essential Commodities Act, 1955 — Section 3Industries (Development and Regulation) Act, 1951 — Section 18G, 25

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High Courts03 Oct 1983

K.C. Sinha Vs The State of Bihar though the Addl. Secretary and Others

Patna High Court · (1985) PLJR 868

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