High Courts05 Nov 1925
Ramsunder Isser and Others Vs Emperor
Patna High Court · AIR 1926 Patna 253 : 93 Ind. Cas. 976
Penal Code, 1860 (IPC) — Section 109, 114, 149, 31, 34
COURT ARCHIVE
Patna High Court judgments, 1925
282 judgments · page 2 of 15
High Courts04 Nov 1925
Qazi Syed Muhammad Afzal @ Golam Mohiuddin Vs Lachman Singh and Others
Patna High Court · AIR 1926 Patna 409 : 96 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 118, 148
High Courts04 Nov 1925
Uma Jha Vs Chetu Mander and Others
Patna High Court · AIR 1926 Patna 89
Registration Act, 1908 — Section 77
High Courts04 Nov 1925
Sadhu Saran Pandey Vs Nand Kumar Singh and Others
Patna High Court · AIR 1926 Patna 276
High Courts03 Nov 1925
Kesho Prasad Singh Vs Shamnandan Rai and Others
Patna High Court · AIR 1926 Patna 504
Contract Act, 1872 — Section 43
High Courts02 Nov 1925
Bihare Lal Mitter Vs Tanuk Lal Mander and Others
Patna High Court · AIR 1926 Patna 397
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts27 Oct 1925
Nope Chand Mangniram Vs Commissioner of Income Tax
Patna High Court · (1925) 10 PAT CK 0006
High Courts27 Oct 1925
The East Indian Railway Company Vs Kishun Chand Kasarwani
Patna High Court · AIR 1926 Patna 336 : 96 Ind. Cas. 206
Railways Act, 1890 — Section 72(2)(a)
High Courts27 Oct 1925
Badri Gope and Others Vs Emperor
Patna High Court · AIR 1926 Patna 237 : 93 Ind. Cas. 146
Penal Code, 1860 (IPC) — Section 186, 97, 99
High Courts23 Oct 1925
Jang Bahadur Singh and Others Vs King-Emperor
Patna High Court · AIR 1926 Patna 244
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Penal Code, 1860 (IPC) — Section 426
High Courts23 Oct 1925
Debi Dayal Singh and others Vs Mt. Ganga Kuer and others
Patna High Court · (1925) 10 PAT CK 0005
High Courts23 Oct 1925
Badri Sahu and Others Vs Pandit Peare Lal Misra and Others
Patna High Court · AIR 1926 Patna 140
High Courts22 Oct 1925
Hukmi Chand Hardat Rai Vs Commissioner of Income Tax
Patna High Court · (1925) 10 PAT CK 0002
High Courts20 Oct 1925
Gangadhar Misra Vs Rani Debendrabala Dasi
Patna High Court · AIR 1926 Patna 249
Court Fees Act, 1870 — Section 7(iv)(c), 7(iv)(e)
High Courts10 Sept 1925
Raja Madhu Sudan Dev and Others Vs Panu Parhi
Patna High Court · AIR 1926 Patna 358
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 383(d)
High Courts24 Aug 1925
Fagu Tanti Vs Chotelal Tanti and Others
Patna High Court · AIR 1926 Patna 346 : 96 Ind. Cas. 115
Penal Code, 1860 (IPC) — Section 494, 498
High Courts13 Aug 1925
The Bengal Nagpur Railway Company, Ltd. Vs Shaikh Makbul
Patna High Court · AIR 1925 Patna 755
Penal Code, 1860 (IPC) — Section 304ARailways Act, 1890 — Section 145(2)
High Courts12 Aug 1925
Nirsu Narayan Sinha Vs King-Emperor
Patna High Court · AIR 1926 Patna 499
Penal Code, 1860 (IPC) — Section 161, 499, 500
High Courts27 Jul 1925
Rup Lal Singh Vs Secretary of State for India
Patna High Court · AIR 1926 Patna 258