High Courts24 Nov 1976Allowed

Dharm Nath Prasad Vs Hari Dusadh

Patna High Court · AIR 1977 Patna 204 : (1978) 26 BLJR 584

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 144Limitation Act, 1963 — Article 136, 14
High Courts15 Nov 1976

Nalini Ranjan Singh and Others Vs The State of Bihar and Others

Patna High Court · AIR 1977 Patna 171 : (1977) 10 PLJR 174

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 1973 — Section 13(3), 6(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15, 15(1), 2, 6, 6(1)Constitution of India, 1950 — Article 15, 15(1), 31A, 39
High Courts10 Nov 1976Dismissed

Shyam Narayan Sah Vs Raghunath Prasad

Patna High Court · AIR 1977 Patna 155 : (1977) 10 PLJR 295

Evidence Act, 1872 — Section 114, 88General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts29 Oct 1976Dismissed

Hari Prasad Tamoli Vs Smt. Indira Devi

Patna High Court · AIR 1977 Patna 208 : (1977) 10 PLJR 619

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 4Transfer of Property Act, 1882 — Section 106, 111, 114