High Courts30 Aug 1976Dismissed
Saryug Mishra and Others Vs Kumari Devi and Others
Patna High Court · AIR 1977 Patna 163 : (1977) 10 PLJR 290
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
COURT ARCHIVE
Patna High Court judgments, 1976
209 judgments · page 4 of 11
High Courts30 Aug 1976Allowed
Keshav Nandan Sahay and Others Vs The Bank of Behar
Patna High Court · AIR 1977 Patna 185 : (1977) 25 BLJR 543
Civil Procedure Code, 1908 (CPC) — Section 11, 53, 60(1)
High Courts30 Aug 1976Dismissed
Sachchidanandan Srivastava and Others Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 118
High Courts25 Aug 1976Allowed
Kantilal Kachhi Vs Smt. Ashokalata Devi and Others
Patna High Court · AIR 1977 Patna 118
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Transfer of Property Act, 1882 — Section 111(2)
High Courts25 Aug 1976Partly Allowed
The State of Bihar Vs New India Sugar Mills Ltd.
Patna High Court · AIR 1977 Patna 95
Civil Procedure Code, 1908 (CPC) — Section 34, 80Interest Act, 1839 — Section 1
High Courts25 Aug 1976Dismissed
Kaloot Sao and Another Vs Mostt. (name not Known) and Others
Patna High Court · AIR 1977 Patna 90
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)Transfer of Property Act, 1882 — Section 106
High Courts20 Aug 1976Allowed
Ram Nuami Prasad and Others Vs The State of Bihar and Another
Patna High Court · (1977) 25 BLJR 242 : (1977) 10 PLJR 382
Evidence Act, 1872 — Section 25Railway Property (Unlawful Possession) Act, 1966 — Section 3, 8Railway Protection Force Act, 1957 — Section 10
High Courts19 Aug 1976Dismissed
Ranglal Sah Mukhlal Sah and Another Vs District Magistrate of Saran and Another
Patna High Court · AIR 1977 Patna 122
Bihar Food Grains Dealers Licensing Order, 1967 — Section 3Constitution of India, 1950 — Article 19, 301
High Courts13 Aug 1976
KASHMIR VASTRALAYA Vs COMMISSIONER OF Income Tax, BIHAR, PATNA, AND OTHERS.
Patna High Court · (1978) 112 ITR 630
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 140A, 18, 209, 210
High Courts13 Aug 1976Allowed
Surendra Prasad Sah Vs Kirti Bhushan Das and Others
Patna High Court · AIR 1977 Patna 127 : (1977) 25 BLJR 132
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 5
High Courts13 Aug 1976
Kashmir Vastralaya Vs Commissioner of Income Tax and Others
Patna High Court · (1978) 112 ITR 630
Income Tax Act, 1961 — Section 209, 210, 212, 212(3A), 273
High Courts12 Aug 1976
Harakh Singh Vs Lalmuni Kuer
Patna High Court · (1977) CriLJ 723
Criminal Procedure Code, 1973 (CrPC) — Section 100, 107, 116, 14, 2
High Courts11 Aug 1976Dismissed
Upendra Choudhary Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 125
Bengal Survey Act, 1875 — Section 40, 45
High Courts10 Aug 1976Allowed
Abdullah Mian Vs Jodha Raut and Others
Patna High Court · (1977) PLJR 371
Arbitration Act, 1940 — Section 20Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 45 Rule 2
High Courts04 Aug 1976
Suraj Narain Panjiar and Others Vs State of Bihar
Patna High Court · (1977) 25 BLJR 269
Criminal Procedure Code, 1973 (CrPC) — Section 191Essential Commodities Act, 1955 — Section 11, 3, 7, 9Penal Code, 1860 (IPC) — Section 21
High Courts03 Aug 1976
Mahendra Prasad Sharma and Others Vs The State of Bihar
Patna High Court · (1977) CriLJ 1025
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts30 Jul 1976
Hindustan Malleables and Forgings Ltd. Vs Income Tax Officer and Another
Patna High Court · (1976) 07 PAT CK 0001
Income Tax Act, 1961 — Section 154, 80J, 84
High Courts29 Jul 1976
Anirudh Singh Azad and Another Vs The State of Bihar
Patna High Court · (1977) CriLJ 335
Penal Code, 1860 (IPC) — Section 124A
High Courts29 Jul 1976
Md. Yunus and Others Vs The State of Bihar
Patna High Court · (1977) CriLJ 1243
Criminal Procedure Code, 1973 (CrPC) — Section 337, 342Evidence Act, 1872 — Section 10, 114, 133, 18, 3Penal Code, 1860 (IPC) — Section 120, 120B, 420, 436
High Courts28 Jul 1976Allowed
Chiranji Lal @ Cbiranji Lal Poddar Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 735
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 482