COURT ARCHIVE

Patna High Court judgments, 1976

209 judgments · page 5 of 11

High Courts27 Jul 1976Dismissed

The State Vs Lilanand Pathak

Patna High Court · (1977) 25 BLJR 135

Criminal Procedure Code, 1973 (CrPC) — Section 160, 164, 302, 329, 342Evidence Act, 1872 — Section 105, 84Penal Code, 1860 (IPC) — Section 300, 302, 309, 342, 84

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High Courts26 Jul 1976Allowed

The State of Bihar Vs Ram Lakhan Prasad Sinha

Patna High Court · AIR 1977 Patna 44 : (1977) 10 PLJR 391

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 9

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High Courts21 Jul 1976Allowed

Ramautar Sah and Another Vs Vidya Sagar Prasad

Patna High Court · AIR 1977 Patna 132 : (1978) 26 BLJR 581

Arbitration Act, 1940 — Section 16, 16(1), 17

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High Courts20 Jul 1976

Siraj Mian and Others Vs Ganga Ram Mandal

Patna High Court · (1977) CriLJ 717

Penal Code, 1860 (IPC) — Section 207, 209, 379, 395

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High Courts20 Jul 1976

Sardar Badri Narain Singh and Another Vs Chotanagpur Banking Association (In Liquidation)

Patna High Court · (1976) 07 PAT CK 0010

Banking Regulation Act, 1949 — Section 45O, 45O(1)

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High Courts19 Jul 1976

Onkarmal Agarwalla Vs The State of Bihar and Others

Patna High Court · (1977) CriLJ 1412

Criminal Procedure Code, 1973 (CrPC) — Section 1, 190, 342Mines Act, 1952 — Section 17, 2, 24, 69, 75

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High Courts19 Jul 1976

Jagia Devi and Others Vs Sant Lal Rajak and Another

Patna High Court · (1977) CriLJ 523 : (1977) 10 PLJR 336

Penal Code, 1860 (IPC) — Section 144, 148, 190, 191, 192

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High Courts16 Jul 1976

Somari Rai and Others Vs Raghu Nath Prasad Sharma and Others

Patna High Court · (1977) CriLJ 718 : (1977) 10 PLJR 635

Criminal Procedure Code, 1973 (CrPC) — Section 3, 478, 484General Clauses Act, 1897 — Section 7, 8

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High Courts15 Jul 1976Allowed

Braj Bhusan Singh Vs Nagendra Singh and Another

Patna High Court · AIR 1977 Patna 129 : (1977) 25 BLJR 113

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts12 Jul 1976Dismissed

Rambadan Rai and Others Vs Paltan Paswan and Others

Patna High Court · AIR 1977 Patna 1

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 9 Rule 13

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High Courts12 Jul 1976Dismissed

Bharat Das Vs Kapildeo Prasad Gupta and Others

Patna High Court · AIR 1977 Patna 3

Court Fees Act, 1870 — Article 1

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High Courts12 Jul 1976Allowed

Bharat Das @ Bharat Kumar Das Vs Kapildeo Prasad Gupta and Others

Patna High Court · (1976) 9 PLJR 579

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2

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High Courts09 Jul 1976Dismissed

Bhola Singh and Another Vs Laxmi Gowalin and Others

Patna High Court · AIR 1977 Patna 47 : (1977) 25 BLJR 253

Administration of Evacuee Property Act, 1950 — Section 46

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High Courts06 Jul 1976

Jagdish Sao Vs The State of Bihar

Patna High Court · (1977) CriLJ 442

Criminal Procedure Code, 1973 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 11, 7Penal Code, 1860 (IPC) — Section 21

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High Courts30 Jun 1976

The Union of India Vs Shri Binod Behari Singh and Others

Patna High Court · (1977) PLJR 309

Arbitration Act, 1940 — Section 10, 11, 12(2), 13, 13(1)Civil Procedure Code, 1908 (CPC) — Section 24Limitation Act, 1963 — Section 5

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High Courts28 Jun 1976Dismissed

Lal Kejriwal and Others Vs Bhawanath Jha

Patna High Court · AIR 1977 Patna 5

Partition Act, 1893 — Section 4, 4(1)

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High Courts25 Jun 1976Dismissed

Surajdeo Singh and Another Vs The State Transport Appellate Tribunal and Others

Patna High Court · AIR 1977 Patna 7 : (1977) 25 BLJR 238

Bihar Motor Vehicles Rules, 1992 — Rule 55Motor Vehicles Act, 1939 — Section 47(1), 48(3), 68

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High Courts23 Jun 1976Allowed

Vasudeo Agrawal and Others Vs State of Bihar

Patna High Court · (1977) 25 BLJR 249

Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 484Penal Code, 1860 (IPC) — Section 323, 324, 341, 468

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High Courts22 Jun 1976

Bishwanath Singh and Others Vs State of Bihar and Others

Patna High Court · (1978) 26 BLJR 717

Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 6A, 6C

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High Courts21 Jun 1976Dismissed

Radha Prasad Sah and Others Vs The State of Bihar and Another

Patna High Court · (1977) 25 BLJR 1 : (1977) 10 PLJR 124 : (1977) 39 STC 77

Sales of Goods Act, 1930 — Section 4

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