High Courts26 Mar 1976Allowed

Mst. Manmati Kuer Vs Ramgopal Singh

Patna High Court · AIR 1976 Patna 240 : (1977) 25 BLJR 31 : (1977) 10 PLJR 60

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3)Evidence Act, 1872 — Section 114