High Courts22 Mar 1976Dismissed
Shri Rambriksh Singh Vs Srimati Fulkumari and Others
Patna High Court · (1976) 9 PLJR 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 47
COURT ARCHIVE
Patna High Court judgments, 1976
209 judgments · page 8 of 11
High Courts22 Mar 1976Dismissed
Shree Alok Kumar Agrawal and Others Vs The State of Bihar and Another
Patna High Court · AIR 1976 Patna 392
Bihar and Orissa General Clauses Act, 1917 — Section 6Bihar Public Land Encroachment Act, 1956 — Section 11Constitution of India, 1950 — Article 348
High Courts19 Mar 1976
Hiralal Yadav and Others Vs State of Bihar and Another
Patna High Court · (1977) CriLJ 36 : (1976) 9 PLJR 563
Penal Code, 1860 (IPC) — Section 109, 120B, 409, 463, 466
High Courts18 Mar 1976Allowed
Haruni Das and Others Vs The State of Bihar and Ladoo Lal Das
Patna High Court · (1976) 9 PLJR 475
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3), 116(6)
High Courts12 Mar 1976Allowed
The Management of Navashakti Publishing Co. Ltd. Vs The Presiding Officer and Another
Patna High Court · (1976) 9 PLJR 515
Industrial Disputes Act, 1947 — Section 33C(1), 33C(2), 7
High Courts12 Mar 1976Allowed
Sheo Dhyan Singh Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 96 : (1977) 10 PLJR 116
Constitution of India, 1950 — Article 226, 311
High Courts09 Mar 1976Allowed
Jadubir Chaudhary and Others Vs Smt. Sumangali Devi and Others
Patna High Court · AIR 1976 Patna 293 : (1977) 25 BLJR 76 : (1977) 10 PLJR 43
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 36
High Courts05 Mar 1976
Lakshmi Thakur @ Laxmi Narayan Thakur Vs State of Bihar and Others
Patna High Court · (1977) 25 BLJR 106 : (1977) 10 PLJR 50
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1976Allowed
Dr. Anant Prasad Singh Vs Devendra Kumar Sinha
Patna High Court · AIR 1976 Patna 298
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A
High Courts04 Mar 1976
Mahabir Prasad Poddar Vs Controller of Estate Duty
Patna High Court · (1976) 104 ITR 612 : (1976) 9 PLJR 220
Estate Duty Act, 1953 — Section 10
High Courts02 Mar 1976Dismissed
Nilratan Tiwary and Others Vs Muchi Ram Mandal
Patna High Court · (1976) 9 PLJR 466
Criminal Procedure Code, 1973 (CrPC) — Section 561APenal Code, 1860 (IPC) — Section 109, 436
High Courts02 Mar 1976Dismissed
Rohtas Industries Ltd. and Another Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (1977) 25 BLJR 85
Industrial Disputes Act, 1947 — Section 10, 10A, 11, 12, 13
High Courts02 Mar 1976Allowed
Santokhi Rana, Saheb Rana and Wali Ram @ Wali Rana Vs The State
Patna High Court · (1977) PLJR 141
Evidence Act, 1872 — Section 78Forest Act, 1927 — Section 29, 29, 29(1), 29(3), 30, 30
High Courts26 Feb 1976
Krishna Singh Vs Brahmdeo Ram
Patna High Court · (1977) CriLJ 1028
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Feb 1976Allowed
Mosaddi Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 388 : (1977) 25 BLJR 28 : (1977) 10 PLJR 69
Bengal Ferries Act, 1885 — Section 12, 9Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts26 Feb 1976
Ramchandra Chaudhary Vs The State of Bihar
Patna High Court · (1977) CriLJ 466
Criminal Procedure Code, 1973 (CrPC) — Section 197, 561A, 561A
High Courts25 Feb 1976Allowed
Chaurasia Brothers and Another Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 299
Bihar Gram Panchayat Account Rules, 1949 — Rule 54Bihar Panchayat Raj Act, 1948 — Section 47(1)Constitution of India, 1950 — Article 265
High Courts25 Feb 1976Dismissed
Most. Kossia Devi and Others Vs Kashinath Prasad and Others
Patna High Court · AIR 1977 Patna 154
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 34 Rule 1
High Courts25 Feb 1976Allowed
Shrinivas Bajpayee Vs The State of Bihar and Others
Patna High Court · (1976) 9 PLJR 521
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 447
High Courts24 Feb 1976Allowed
Raj Narain Prasad Sah Vs Surya Prasad Sharma and Others
Patna High Court · AIR 1977 Patna 98
Bihar Money Lenders Act, 1974 — Section 2, 7(5)Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118