High Courts12 Feb 1985Dismissed
Rabindra Prasad Vs Sita Devi
Patna High Court · AIR 1986 Patna 128
Hindu Marriage Act, 1955 — Section 11, 12, 12(3), 13, 14Limitation Act, 1963 — Section 29(3)Patna Hindu Marriage Rules, 1956 — Rule 16
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 17 of 19
High Courts11 Feb 1985
John Albert Minz Vs The State
Patna High Court · (1985) CriLJ 478 : (1985) PLJR 337
Penal Code, 1860 (IPC) — Section 34, 384, 414, 511
High Courts08 Feb 1985
Smt. Bidhotama Devi Vs Sri Deoki Sao and Another
Patna High Court · (1985) PLJR 444
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 15, 4
High Courts06 Feb 1985
Raj Bahadur Singh and Others Vs Sri Krishna Kumar Pd. and Others
Patna High Court · (1985) PLJR 269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts05 Feb 1985
Balbir Prasad Agrawal Vs Union of India (UOI) and Others
Patna High Court · (1985) 33 BLJR 577 : (1986) 7 ECC 126 : (1988) 33 ELT 330
Customs Act, 1962 — Section 114, 50
High Courts04 Feb 1985
Jayandra Prasad Sinha Vs Nand Kishore Jha and Others
Patna High Court · AIR 1985 Patna 310 : (1985) PLJR 440
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts29 Jan 1985
S. L. Rajgarhia and Others Vs The State of Bihar
Patna High Court · (1985) PLJR 465
Bihar Sales Tax Fifth Ordinance, 1977 — Section 32(1), 44(a)(1)
High Courts29 Jan 1985Allowed
Pooja Samiti, Fulwaria and Others Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 229
Bihar and Orissa Police Manual, 1930 — Rule 23Constitution of India, 1950 — Article 19(1), 226, 227, 25Police Act, 1861 — Section 30
High Courts29 Jan 1985Dismissed
Batta Krishna Saha and Another Vs The Union of India (UOI) and Others
Patna High Court · (1986) 7 ECC 123 : (1985) PLJR 619
Customs Act, 1962 — Section 136
High Courts29 Jan 1985Dismissed
Batta Krishna Saha and Another Vs Union of India (UOI) and Others
Patna High Court · (1985) 33 BLJR 298
Customs Act, 1962 — Section 135
High Courts29 Jan 1985
Raghunandan Mishra Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 446
High Courts28 Jan 1985
Ramasis Mahto and Others Vs The State of Bihar
Patna High Court · (1985) PLJR 623
Evidence Act, 1872 — Section 142, 154, 155Penal Code, 1860 (IPC) — Section 149, 302
High Courts24 Jan 1985Dismissed
Indian Oil Corp. Ltd. Etc. Vs State of Bihar Etc.
Patna High Court · (1985) 33 BLJR 332 : (1985) PLJR 226
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 141, 226, 227, 32Industrial Disputes Act, 1947 — Section 10
High Courts24 Jan 1985
Indian Oil Corporation Ltd., etc. Vs State of Bihar Etc.
Patna High Court · (1985) 2 LLJ 493
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 136, 141, 226, 227, 32Industrial Disputes Act, 1947 — Section 10
High Courts24 Jan 1985
Pooja Samiti and Others Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 408
High Courts23 Jan 1985Allowed
Jyotsana Mukherjee Vs Bihar School Examination Board and Others
Patna High Court · (1985) 33 BLJR 766 : (1985) PLJR 290
Constitution of India, 1950 — Article 226
High Courts23 Jan 1985
Shrinath Singh Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 1051
Constitution of India, 1950 — Article 14, 16(1)
High Courts23 Jan 1985
Manilal Raghavji Kothari Vs Commissioner of Income Tax
Patna High Court · (1987) 59 CTR 180 : (1985) 156 ITR 661 : (1985) 22 TAXMAN 156
Income Tax Act, 1961 — Section 147(a), 256(1)
High Courts22 Jan 1985
Ram Naresh Singh Vs The Chairman, Bihar State Agricultural Produce Market Board and Others
Patna High Court · (1985) PLJR 351
High Courts22 Jan 1985
Smt. Priyambada Devi and Another Vs The Additional Member, Board of Revenue and Others
Patna High Court · (1985) PLJR 662
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Constitution of India, 1950 — Article 226, 227