High Courts09 Nov 1985
Life Insurance Corporation of India and Others Vs Yogesh Chandra Lodh Roy and Another
Patna High Court · (1987) 62 CompCas 131
Insurance Act, 1938 — Section 45
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 3 of 19
High Courts09 Nov 1985
Commissioner of Income Tax Vs Dewan Kunj Lal Kanhaiya Lal
Patna High Court · (1986) 51 CTR 238 : (1987) 164 ITR 284
Income Tax Act, 1961 — Section 271(1), 274
High Courts09 Nov 1985
Commissioner of Income Tax Vs Ashok Trading Company
Patna High Court · (1986) 52 CTR 242 : (1986) 160 ITR 663
Income Tax Act, 1961 — Section 139, 154Income Tax Rules, 1962 — Rule 117A
High Courts07 Nov 1985Allowed
Shri Gatru Mal Vs The Reserve Bank of India
Patna High Court · (1994) 1 PLJR 720
Constitution of India, 1950 — Article 12, 226, 227, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324Reserve Bank of India (Staff) Regulations, 1948 — Regulation 46(1), 46(3), 47
High Courts07 Nov 1985Dismissed
Nageshwar Rao @ Nageshwar Pd. Roy and 4 Others Vs The State of Bihar and Another
Patna High Court · (1985) PLJR 212
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 202(2), 203, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts06 Nov 1985Allowed
Srat. Shyamlata Prasad Vs The State of Bihar and others
Patna High Court · (1985) PLJR 368
Bihar Non-Government Secondary Schools (Taking Over of Management and Control) Act, 1981 — Section 3(1), 3(3), 4(2)
High Courts18 Oct 1985
Commissioner of Income Tax Vs Bihar State Road Transport Corporation Ltd.
Patna High Court · (1986) 51 CTR 356 : (1986) 162 ITR 504 : (1987) 30 TAXMAN 498
Income Tax Act, 1961 — Section 212(3), 273
High Courts18 Oct 1985Allowed
Patna High Court Ministerial Officers Association, Rancbi Bencli, Ranchi Vs The State Bihar and others
Patna High Court · (1985) PLJR 358
Constitution of India, 1950 — Article 14, 16, 39(d), 43
High Courts18 Oct 1985Allowed
Vaidyanath Thakur Vs The Punjab National Bank and Others
Patna High Court · (1985) PLJR 254
High Courts17 Oct 1985
Dr. (Mrs.) K.D. Arora Vs Commissioner of Income Tax Commissioner of Income Tax Vs Dr. (Mrs.) K.D. Arora
Patna High Court · (1986) 52 CTR 95 : (1986) 162 ITR 481 : (1986) 24 TAXMAN 404
Income Tax Act, 1961 — Section 256(1), 271(1)(c), 271(1)(c)(iii)
High Courts16 Oct 1985
Commissioner of Income Tax Vs Sheo Kumari Devi
Patna High Court · (1986) 24 TAXMAN 77
Constitution of India, 1950 — Article 136, 141Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 144, 147, 148, 149, 149(1)
High Courts15 Oct 1985
Raja Ram Thakur Vs Joseph Netal and Others
Patna High Court · (1985) PLJR 117
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 16, 20Transfer of Property Act, 1882 — Section 53A
High Courts14 Oct 1985
Rajiv Ranjan Sharan Vs State of Bihar and Others
Patna High Court · AIR 1986 Patna 317
Constitution of India, 1950 — Article 226
High Courts14 Oct 1985
Commissioner of Gift Tax Vs Maharaja Kumar Kamal Singh
Patna High Court · (1986) 52 CTR 24 : (1986) 162 ITR 352 : (1987) 30 TAXMAN 40
Gift Tax Act, 1958 — Section 23(5)
High Courts10 Oct 1985
Commissioner of Income Tax Vs Beldih Club
Patna High Court · (1986) 29 TAXMAN 268
Income Tax Act, 1961 — Section 256(1), 45
High Courts10 Oct 1985Dismissed
Jai Govind Singh Vs Rameshwar Prasad Singh
Patna High Court · (1986) 34 BLJR 280 : (1985) PLJR 1062
Transfer of Property Act, 1882 — Section 106
High Courts10 Oct 1985Dismissed
United Club Vs Joint Labour Commissioner and Others
Patna High Court · (1986) 34 BLJR 580
MOTOR TRANSPORT WORKERS ACT, 1961 — Section 2
High Courts10 Oct 1985Allowed
Nawal Kishore Vs Smt. Kauleshwari Devi and Another
Patna High Court · AIR 1986 Patna 301 : (1986) 34 BLJR 418 : (1986) PLJR 431
Specific Relief Act, 1963 — Section 16
High Courts10 Oct 1985Allowed
Madan Mohan Prasad Verma Vs The State and Others
Patna High Court · (1985) PLJR 63
High Courts09 Oct 1985Allowed
Kamleshwari Prasad Yadav @ Kamleshwari Yadav Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 698
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 397