High Courts09 Oct 1985Allowed
Gorakh Nath Singh Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 64
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 4 of 19
High Courts08 Oct 1985Dismissed
Mahendra Singh Vs The State of Bihar
Patna High Court · (1985) PLJR 43
Penal Code, 1860 (IPC) — Section 40, 414, 95Railway Property (Unlawful Possession) Act, 1966 — Section 14, 3
High Courts08 Oct 1985Dismissed
Manohar Prasad Vs Board of Secondary Education, Binar, Patna and others
Patna High Court · (1985) PLJR 363
Constitution of India, 1950 — Article 12, 14, 227, 30, 30(1)
High Courts07 Oct 1985
Indian Airlines Corporation and Others Vs Akhileshwar Prasad Narayan Singh
Patna High Court · AIR 1986 Patna 306 : (1986) 34 BLJR 203 : (1986) PLJR 24
Carriage by Air Act, 1972 — Section 4Carriage by Air Rules — Rule 22(2)
High Courts07 Oct 1985
Bindeshwar Sah and Others Vs Union of India (UOI) and Others
Patna High Court · (1986) 34 BLJR 457 : (1985) PLJR 1018
Industrial Disputes Act, 1947 — Section 10, 25G, 25H
High Courts07 Oct 1985Allowed
Shri Bal Krishna Gupta Vs Negeshwar Singh and others
Patna High Court · (1986) PLJR 341
Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts03 Oct 1985Dismissed
Lakshmeshwar Prasad Singh Vs Sona Kuer and Another
Patna High Court · (1986) 34 BLJR 196 : (1986) PLJR 163
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Oct 1985
Additional Commissioner of Income Tax Vs Chandmull Radha Kishun
Patna High Court · (1986) 51 CTR 383 : (1986) 161 ITR 172 : (1987) 33 TAXMAN 261
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts01 Oct 1985Dismissed
Agent Muridhar Colliery of Bharat Coking Coal Ltd. Vs Sital Chandra Pathak and Others
Patna High Court · (1986) 34 BLJR 559 : (1986) PLJR 1168
Coking Coal Mines (Nationalisation) Act, 1972 — Section 14, 17, 2, 3, 4
High Courts01 Oct 1985Dismissed
Mahabir Roy Vs Union of India (UOI) and Others
Patna High Court · (1986) 34 BLJR 328 : (1986) PLJR 207
Constitution of India, 1950 — Article 309, 310, 311Industrial Disputes Act, 1947 — Section 11ARailway Protection Force Act, 1957 — Section 11, 3, 9
High Courts28 Sept 1985Dismissed
Harish Chandra Mishra and Others Vs Hon''ble Mr. Justice Ali Ahmad
Patna High Court · (1986) 34 BLJR 63
Constitution of India, 1950 — Article 121, 124, 127, 129, 14Contempt of Courts Act, 1971 — Section 14, 15, 16, 22, 9
High Courts28 Sept 1985
Commissioner of Income Tax Vs Beldih Club
Patna High Court · (1986) 161 ITR 861
Income Tax Act, 1961 — Section 256
High Courts28 Sept 1985
Sagir Ahmad Vs The State of Bihar
Patna High Court · (1985) PLJR 548
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 437(5), 439, 439(2)Penal Code, 1860 (IPC) — Section 366
High Courts28 Sept 1985
Commissioner of Income Tax Vs United Club
Patna High Court · (1986) 52 CTR 279 : (1986) 161 ITR 853
Income Tax Act, 1922 — Section 10(6)Income Tax Act, 1961 — Section 256(1)
High Courts27 Sept 1985Dismissed
Bihar State Tourism Development Corporation Limited Vs Ram Padarath Sharma
Patna High Court · (1986) PLJR 96
Arbitration Act, 1940 — Section 8(2)
High Courts25 Sept 1985Dismissed
Md. Mustafa Vs Haji Md. Isa and Others
Patna High Court · AIR 1987 Patna 5
Transfer of Property Act, 1882 — Section 3
High Courts25 Sept 1985Dismissed
Mohammad Mustafa Vs Haji Mohammad Isa and Others
Patna High Court · (1986) 34 BLJR 725 : (1986) PLJR 678
Transfer of Property Act, 1882 — Section 3
High Courts25 Sept 1985Dismissed
Shri Harish Chandra Mishra and Others Vs The Hon''ble Mr. Justice S. Ali Ahmed
Patna High Court · AIR 1986 Patna 65 : (1985) PLJR 1025 : (1986) 1 RCR(Criminal) 354
Constitution of India, 1950 — Article 124(4), 217(1)Contempt of Courts Act, 1971 — Section 14, 14(1), 15(1), 16, 22
High Courts24 Sept 1985Dismissed
Mst. Pachiya Devi and Others Vs Bishundeo Prasad Singh and Others
Patna High Court · (1986) 34 BLJR 385 : (1985) PLJR 989
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts23 Sept 1985
Kanhaiya Lal Kothari Vs Bibi Zohara and Another
Patna High Court · (1985) PLJR 1155