High Courts09 Sept 1985Allowed
M/s. Lohia Machine Ltd. and Others Vs State of Bihar and Others
Patna High Court · (1985) PLJR 291
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 6 of 19
High Courts09 Sept 1985
Punjab Ice Factory and Cold Storage Vs Commissioner of Income Tax Commissioner of Income Tax Vs Punjab Ice Factory and Cold Storage
Patna High Court · (1986) 52 CTR 192 : (1986) 160 ITR 761 : (1986) 24 TAXMAN 118
Income Tax Act, 1961 — Section 186(1), 256(1)
High Courts08 Sept 1985
Champaran Sugar Company Limited, Barrah Factory Branch, Barrah, Barachakia, District East Champaran Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 439
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1)(c)
High Courts06 Sept 1985Allowed
Jai Kishore Singh, and another Vs The State of Bihar
Patna High Court · (1985) PLJR 396
Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 457
High Courts05 Sept 1985Allowed
Vishwakarma Mandir Trust Vs Mt. Munu Devi and Others
Patna High Court · AIR 1986 Patna 158 : (1985) PLJR 1046
Trusts Act, 1882 — Section 48
High Courts05 Sept 1985Dismissed
State of Bihar Vs Pandit Shree Lakshmikant Jha
Patna High Court · (1986) 34 BLJR 576 : (1986) PLJR 881
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Sept 1985
Md. Maqbool Anjum and Others Vs Md. Halim and Others
Patna High Court · (1985) PLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Sept 1985
Jai Prakash Dubey Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 100
Constitution of India, 1950 — Article 14, 38(1), 41
High Courts30 Aug 1985Dismissed
Anandi Mandal and Others Vs Tekari Devi and Others
Patna High Court · (1986) 34 BLJR 286 : (1985) PLJR 1137
Bihar Tenancy Act, 1885 — Section 61
High Courts30 Aug 1985Dismissed
Nokhey Lal Yadav Vs Jogendra Prasad Gupta
Patna High Court · (1986) 34 BLJR 331 : (1986) PLJR 353
Transfer of Property Act, 1882 — Section 106, 5
High Courts29 Aug 1985Allowed
Sk. Shamsuddin @ Bhutka and Others Vs Most. Bibi Harni and Others
Patna High Court · (1986) 34 BLJR 217
High Courts29 Aug 1985Allowed
Arya Steel Private Limited and Others Vs The State of Bihar and Others
Patna High Court · (1986) 34 BLJR 290 : (1987) 64 STC 196
Bihar Finance Act, 1981 — Section 16(9), 23(1)Bihar Sales Tax Third Ordinance, 1980 — Section 20A
High Courts28 Aug 1985
Arjun Singh Vs The State of Bihar
Patna High Court · (1985) PLJR 898
Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Aug 1985Allowed
D.R. Garg and Company and Another Vs The State of Bihar and Others
Patna High Court · (1986) PLJR 141 : (1986) 63 STC 183
Central Sales Tax Act, 1956 — Section 3, 9
High Courts23 Aug 1985Allowed
Madhav Prasad Agrawal Vs The State of Bihar
Patna High Court · (1985) PLJR 742
Bihar Shops and Establishments Act, 1953 — Section 30, 32Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Aug 1985Dismissed
Sri Jadav Singh and Another Vs Sri Borhan Singh and Others
Patna High Court · (1985) PLJR 599
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Evidence Act, 1872 — Section 32, 32(2), 32(5), 32(S), 8
High Courts22 Aug 1985
N.F. Railway Mazdoor Union and Others Vs The Union of India and Others
Patna High Court · (1985) PLJR 1024
High Courts22 Aug 1985Allowed
Ramchandra Sastri and Others Vs Manohar Lal Gupta
Patna High Court · (1986) 34 BLJR 324
High Courts22 Aug 1985
Commissioner of Income Tax Vs Ram Prasad Ram Bhagat
Patna High Court · (1987) 35 BLJR 18 : (1986) 51 CTR 240 : (1987) 163 ITR 202 : (1986) 24 TAXMAN 539
Finance (No. 2) Act, 1965 — Section 24
High Courts22 Aug 1985
Commissioner of Income Tax Vs Gaya Sugar Mills Ltd.
Patna High Court · (1986) 50 CTR 116 : (1986) 160 ITR 933 : (1986) 27 TAXMAN 20
Income Tax Act, 1922 — Section 6Income Tax Act, 1961 — Section 108, 14, 56