High Courts02 Aug 1985
Chunnilal Surajmal Vs Commissioner of Income Tax
Patna High Court · (1986) 27 TAXMAN 229
Income Tax Act, 1961 — Section 147, 147(a), 148, 256(1), 258(1)
COURT ARCHIVE
Patna High Court judgments, 1985
365 judgments · page 8 of 19
High Courts01 Aug 1985
State Vs Champalal Sah and Others
Patna High Court · (1985) PLJR 816
Criminal Procedure Code, 1973 (CrPC) — Section 395Dowry Prohibition (Bihar Amendment) Act, 1975 — Section 7(b)
High Courts01 Aug 1985
Commissioner of Income Tax Vs Jhaverbhai Biharilal and Co.
Patna High Court · (1986) 51 CTR 98 : (1986) 160 ITR 634 : (1986) 27 TAXMAN 27
Income Tax Act, 1961 — Section 256(1)
High Courts01 Aug 1985
Chunnilal Surajmal Vs Commissioner of Income Tax
Patna High Court · (1986) 50 CTR 121 : (1986) 160 ITR 141
Income Tax Act, 1961 — Section 147(a), 148, 256(1)
High Courts31 Jul 1985Dismissed
Shiv Shanker Rai @ and Sheo Shankar Rai Vs Babu Janardan Rai
Patna High Court · (1985) 33 BLJR 775 : (1986) PLJR 263
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5
High Courts31 Jul 1985
Atique Ahmad and 13 Others Vs Muneshwar Ram
Patna High Court · (1985) PLJR 913
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 436
High Courts30 Jul 1985
Commissioner of Income Tax Vs Standard Mercantile Co.
Patna High Court · (1985) 49 CTR 139 : (1986) 160 ITR 613
Income Tax Act, 1961 — Section 142(1), 271(1)
High Courts30 Jul 1985Dismissed
Nand Lal Agarwal Vs Ganesh Prasad Sah and Others
Patna High Court · (1986) 34 BLJR 366 : (1986) PLJR 510
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1)(c), 8(2)
High Courts30 Jul 1985Allowed
Dr. Prabhunath Choudhary Vs The State of Bihar and others
Patna High Court · (1985) PLJR 791
Bihar Development of Homeopathic System of Medicine Act, 1953 — Section 22, 29, 44
High Courts29 Jul 1985Dismissed
Pabni Mahtani Vs Haralal Mahto and Others
Patna High Court · (1985) 33 BLJR 785
High Courts29 Jul 1985
Ram Narain Singh Vs State of Bihar
Patna High Court · (1986) 160 ITR 577 : (1987) 65 STC 29
Bihar Sales Tax Act, 1959 — Section 31(4)
High Courts23 Jul 1985
Sardar Prit Inder Singh Vs Commissioner of Income Tax
Patna High Court · (1986) 50 CTR 185 : (1986) 160 ITR 493 : (1986) 27 TAXMAN 524
Income Tax Act, 1922 — Section 10(1)Income Tax Act, 1961 — Section 256(1)
High Courts22 Jul 1985
State of Bihar Vs Shree Kumar Nand Kishore Singh and Others
Patna High Court · (1987) 35 BLJR 386 : (1986) PLJR 933
Contempt of Courts Act, 1971 — Section 10, 14Penal Code, 1860 (IPC) — Section 120B, 290Prisoners Act, 1900 — Section 24, 26, 3
High Courts18 Jul 1985
Taraka Nath Sharma Vs The State of Bihar and Others
Patna High Court · (1985) PLJR 829
High Courts17 Jul 1985
Sheo Govind Bin and Another Vs The State of Bihar
Patna High Court · (1985) PLJR 1019
Penal Code, 1860 (IPC) — Section 149, 302, 323
High Courts16 Jul 1985Allowed
Jaikishore Mahto Vs Union of India and Others
Patna High Court · (1985) PLJR 1008
Constitution of India, 1950 — Article 226
High Courts15 Jul 1985Allowed
Anant Prasad @ Anant Lal Vs Jagannath Saran Sahai
Patna High Court · (1986) 34 BLJR 464
Evidence Act, 1872 — Section 91, 92, 93, 94, 95Specific Relief Act, 1963 — Section 16
High Courts05 Jul 1985Dismissed
Ram Ishwar Choudhary and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 274 : (1985) PLJR 1158
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 362, 374, 377, 378, 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts05 Jul 1985Allowed
I. T. C. Limited and another Vs Collector of Central Excise and others
Patna High Court · (1985) PLJR 238
Central Excises and Salt Act, 1944 — Item 4 Schedule 1, 35BFinance Act, 1982 — Section 51
High Courts05 Jul 1985
Katihar Jute Mills Ltd. Vs Inspector of Central Excise and Others
Patna High Court · (1986) 34 BLJR 79 : (1986) 7 ECC 43 : (1986) 23 ELT 402
Central Excise Rules, 1944 — Rule 10, 47, 49, 9Central Excises and Salt Act, 1944 — Section 9(1)Finance Act, 1982 — Section 51