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Roe, J.—Having seen the Stamp Reporter's note I am of opinion that two appeals should be filed. Let the Vakil be informed.
High CourtsSingle Bench(1916) 08 PAT CK 0001
Ram Narain Lal vs Hari Kishen Prasad Narain Sahi
Patna High Court · Decided on 15 August 1916 · Citation: 44 Ind. Cas. 418
- HON’BLE JUDGES
- Roe, J