High Courts20 Aug 1941
Sital Prasad and Others Vs Surendra Nath Chatterji
Patna High Court · AIR 1942 Patna 70
Bihar Tenancy Act, 1885 — Section 112A, 38, 52
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 6 of 13
High Courts20 Aug 1941
Kunja Bihari Chandra Vs Emperor
Patna High Court · AIR 1942 Patna 52
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 147, 302
High Courts19 Aug 1941
Syed Shah Muhammad Idris, Haidri Sajjadanashin Vs Sheikh Muhammad Habibur Rahman and Others
Patna High Court · AIR 1942 Patna 79
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Aug 1941
Maharaja Bahadur Ram Ran Bijay Prasad Singh Vs Baleswar Ojha and Others
Patna High Court · AIR 1941 Patna 609
Bengal Tenancy Act, 1885 — Section 105, 105A, 106
High Courts18 Aug 1941
Munar Pandey and Others Vs Emperor
Patna High Court · AIR 1942 Patna 77
Criminal Procedure Code, 1898 (CrPC) — Section 526Penal Code, 1860 (IPC) — Section 347, 378
High Courts18 Aug 1941
Panchu Swain Vs Emperor
Patna High Court · AIR 1942 Patna 185
Penal Code, 1860 (IPC) — Section 323, 504
High Courts15 Aug 1941
Emperor Vs Ram Autar Lal
Patna High Court · AIR 1942 Patna 401
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 409, 477A
High Courts13 Aug 1941
Lakhan Singh Vs Emperor
Patna High Court · AIR 1942 Patna 183
Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 326
High Courts13 Aug 1941
Jadunandan Prasad Pandey Vs Maheswar Narain Singh and Others
Patna High Court · AIR 1942 Patna 49
Bihar Money Lenders Act, 1974 — Section 2(f)Money Lenders Act — Section 8, 8(b)
High Courts13 Aug 1941
Jugesher Misra and Another Vs Kirit Singh and Another
Patna High Court · AIR 1942 Patna 76
High Courts13 Aug 1941
Dikson Mali and Another Vs Emperor
Patna High Court · AIR 1942 Patna 90
Criminal Procedure Code, 1898 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 1941
Emperor Vs Kumhra Munda
Patna High Court · AIR 1942 Patna 64
Penal Code, 1860 (IPC) — Section 323, 325
High Courts13 Aug 1941
Sago Rai and Others Vs Ramjee Singh and Others
Patna High Court · AIR 1942 Patna 105
Contract Act, 1872 — Section 62, 63Evidence Act, 1872 — Section 92
High Courts11 Aug 1941
Kirpa Sanker Warrah and Another Vs Janki Prasad Lallu and Another
Patna High Court · AIR 1942 Patna 86
Bihar Tenancy Act, 1885 — Section 157
High Courts11 Aug 1941
Lal Inderjit Nath Sahido Vs Maharaja Pratap Udai Nath Sahido and Others
Patna High Court · AIR 1942 Patna 84
Chotanagpur Tenancy Act, 1908 — Section 198, 210(2)
High Courts11 Aug 1941
Thakur Mandal Vs Emperor
Patna High Court · AIR 1942 Patna 53
Penal Code, 1860 (IPC) — Section 109, 419
High Courts07 Aug 1941
Humayun Reza Chaudhury and Others Vs Tarini Charan Tewari and Others
Patna High Court · AIR 1942 Patna 83
Limitation Act, 1963 — Article 116
High Courts06 Aug 1941
Gobind Ram Vs Firm Chuni Ram Jamuna Das
Patna High Court · AIR 1942 Patna 47
Civil Procedure Code, 1908 (CPC) — Section 51Limitation Act, 1963 — Section 20
High Courts05 Aug 1941
Karu Singh and Others Vs Emperor
Patna High Court · AIR 1942 Patna 159
Penal Code, 1860 (IPC) — Section 395