High Courts02 Dec 1941
Mahadebram and Another Vs Jagannath Mahaprabhu of Dakhin Parswa Math and Another
Patna High Court · AIR 1942 Patna 337(1)
COURT ARCHIVE
Patna High Court judgments, 1941
248 judgments · page 2 of 13
High Courts02 Dec 1941
Shyam Ballav Nandi Vs Dologobind Sahu and Another
Patna High Court · AIR 1942 Patna 395
Limitation Act, 1963 — Section 19, 20
High Courts02 Dec 1941
Paran Munda and Another Vs Santosh Mahto and Others
Patna High Court · AIR 1942 Patna 372
Evidence Act, 1872 — Section 13
High Courts02 Dec 1941
Gobordhan Das Vs Suresh Chandra Mukherji and Others
Patna High Court · AIR 1942 Patna 489
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts01 Dec 1941
Mt. Janakdulari Kuer and Others Vs Meghan Teli and Others
Patna High Court · AIR 1942 Patna 310
Estates Partition Act, 1897 — Section 81
High Courts01 Dec 1941
Hadibandhu Sahu and Another Vs Kalu Ram and Others
Patna High Court · AIR 1942 Patna 320
High Courts28 Nov 1941
Bhagwat Narain Singh Vs Mahadeo Prasad Bhagat and Another
Patna High Court · AIR 1942 Patna 244
Chota Nagpur Encumbered Estates Act, 1876 — Section 12ACivil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts28 Nov 1941
Tribeni Prasad and Others Vs Thakur Prasad Singh and Others
Patna High Court · AIR 1942 Patna 279
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 151, 47
High Courts26 Nov 1941
Ajit Kumar Maitar Vs Joynarayon Agarwalla
Patna High Court · AIR 1942 Patna 443
Bihar Money Lenders Act, 1938 — Section 3, 4
High Courts24 Nov 1941
Babu Tirjugi Prasad Singh and Others Vs Premsukh Das and Others
Patna High Court · AIR 1942 Patna 392
Bihar Tenancy Act, 1885 — Section 158B, 166, 167
High Courts21 Nov 1941
Bengal Nagpur Railway Employees'' Urban Bank, Ltd. Vs Erie Walter Seager
Patna High Court · AIR 1942 Patna 307
Provincial Insolvency Act, 1920 — Section 28(2), 28(5)Transfer of Property Act, 1882 — Section 130
High Courts21 Nov 1941
Lachuman Singh and Another Vs Emperor
Patna High Court · AIR 1942 Patna 281
Penal Code, 1860 (IPC) — Section 332, 342, 363
High Courts21 Nov 1941
Pandit Ram Kumar Missir and Another Vs Pandit Ram Nath Missir
Patna High Court · AIR 1942 Patna 315
Registration Act, 1908 — Section 17(1)(b), 17(2)(xi)
High Courts21 Nov 1941
Badri Mahto Vs Lochan Sah
Patna High Court · AIR 1942 Patna 264
Bihar Money Lenders Act, 1938 — Section 15Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts19 Nov 1941
Arjun Rautara Vs Maharaja Krishna Chandra Gajpati Narayan Deo
Patna High Court · AIR 1942 Patna 1
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Nov 1941
Somar Singh and Others Vs Banke Behari Lall and Others
Patna High Court · AIR 1942 Patna 375
Bihar Tenancy Act, 1885 — Section 69, 70, 70(4)
High Courts17 Nov 1941
Lal Bahadur Singh Vs Bishwanath Prasad Singh and Others
Patna High Court · AIR 1942 Patna 237
Civil Procedure Code, 1908 (CPC) — Section 47Money Lenders Act — Section 13
High Courts13 Nov 1941
Muni Lal Agarwal Vs Balbhadar Proshad and Another
Patna High Court · AIR 1942 Patna 422
Civil Procedure Code, 1908 (CPC) — Section 36Guardians and Wards Act, 1890 — Section 41(3), 45
High Courts12 Nov 1941
Laloo Kahar Vs Emperor
Patna High Court · AIR 1942 Patna 439(1)
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411