High Courts22 Jul 1919
Shaikh Asiruddin and Another Vs Emperor
Patna High Court · 53 Ind. Cas. 818
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 109, 196, 471
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 3 of 9
High Courts22 Jul 1919
Ram Prosad Roy Vs Kirit Roy
Patna High Court · AIR 1919 Patna 290(2)
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jul 1919
Musammat Abbasi Begum Vs Musammat Mustafa Begum and Musammat Umatus Sogra and Another
Patna High Court · AIR 1919 Patna 276 : 52 Ind. Cas. 998
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 25
High Courts18 Jul 1919
Kripasindhu Panigrahi Vs Nandu Charan Panigrahi and Others
Patna High Court · 56 Ind. Cas. 606
High Courts18 Jul 1919
Pahalad Singh Vs Sajiwan Rai and Others and Phul Lal
Patna High Court · AIR 1919 Patna 240 : 52 Ind. Cas. 982
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts16 Jul 1919
Bibi Sairah Vs Musammat Golab Kumar and Others
Patna High Court · 53 Ind. Cas. 892
Civil Procedure Code, 1908 (CPC) — Section 24Limitation Act, 1963 — Section 14, 2Transfer of Property Act, 1882 — Section 53
High Courts15 Jul 1919
Musammat Dhania and Another Vs Hakayat Pandey and Others
Patna High Court · AIR 1919 Patna 247
Bengal Tenancy Act, 1885 — Section 148A
High Courts15 Jul 1919
Prayag Singh and Others Vs Emperor
Patna High Court · 52 Ind. Cas. 417
Penal Code, 1860 (IPC) — Section 192, 193
High Courts14 Jul 1919
Nathu Thakur Marwari and Others Vs Emperor
Patna High Court · AIR 1919 Patna 139(1) : 53 Ind. Cas. 496
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts14 Jul 1919
Purgan Pande and Others Vs Dhanpat Tewari and Others
Patna High Court · AIR 1919 Patna 309
High Courts14 Jul 1919
Tafazul Khan and Another Vs Dr. Mohammad Bakshi Khan and Altaf Hosain Khan
Patna High Court · AIR 1919 Patna 423 : 52 Ind. Cas. 361
High Courts14 Jul 1919
Babu Jagdeep Sahay and Others Vs Sonu Lal and Others
Patna High Court · AIR 1919 Patna 469 : 52 Ind. Cas. 363
Transfer of Property Act, 1882 — Section 55
High Courts14 Jul 1919
Jamuna Kanth Jha Vs Rudra Kumar Jha and Others
Patna High Court · 52 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 148, 154, 159, 190, 200Penal Code, 1860 (IPC) — Section 147, 228
High Courts11 Jul 1919
Shaikh Muhammad Bakar Ali Vs Chulhai Mahton and Others
Patna High Court · 52 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts11 Jul 1919
Hanumat Mahton and Others Vs Sonadhari Singh and Others and Chintaman Mahton and Another
Patna High Court · (1919) 07 PAT CK 0024
Penal Code, 1860 (IPC) — Section 467, 471
High Courts10 Jul 1919
Babu Hira Singh Vs Lala Keshwar Lal and Another
Patna High Court · AIR 1919 Patna 406 : 52 Ind. Cas. 523
Bengal Tenancy Act, 1885 — Section 60
High Courts10 Jul 1919
Ganesh Rai and Others Vs Deo Saran Ahir and Others
Patna High Court · 52 Ind. Cas. 271
High Courts09 Jul 1919
Dawarka Prasad and Another Vs Makhu Lal
Patna High Court · AIR 1919 Patna 517
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts08 Jul 1919
Meghu Singh and Others Vs Basudeva Jha and Others
Patna High Court · 52 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Section 115, 47