High Courts06 Aug 1919
Jhari Singh and Others Vs Tokharam Marwari and Another
Patna High Court · 52 Ind. Cas. 860
COURT ARCHIVE
Patna High Court judgments, 1919
168 judgments · page 2 of 9
High Courts05 Aug 1919
Gouri Dutt Vs Gobind Singh and Others
Patna High Court · 53 Ind. Cas. 829
Criminal Procedure Code, 1898 (CrPC) — Section 107, 141, 144, 145, 146
High Courts04 Aug 1919
Mukhlal Pandey Vs Maharaja Kesho Prasad Singh Bahadur
Patna High Court · AIR 1919 Patna 252 : 52 Ind. Cas. 956
High Courts04 Aug 1919
Choudhry Sadhu Charan Singh Vs Udho Prasad Singh
Patna High Court · AIR 1919 Patna 321 : 53 Ind. Cas. 821
Criminal Procedure Code, 1898 (CrPC) — Section 438, 476Penal Code, 1860 (IPC) — Section 182
High Courts04 Aug 1919
Jagdeo Lal Vs Ram Lagan Singh
Patna High Court · AIR 1919 Patna 341 : 53 Ind. Cas. 826
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts01 Aug 1919
Ramcharita Sahu Vs Ram Narayan Sahu
Patna High Court · AIR 1919 Patna 238 : 52 Ind. Cas. 959
Limitation Act, 1963 — Section 5
High Courts31 Jul 1919
Lala Nathuni Prasad and Others Vs Syed Anwar Karim and Others
Patna High Court · AIR 1919 Patna 390 : 53 Ind. Cas. 16
Transfer of Property Act, 1882 — Section 111
High Courts30 Jul 1919
Bhaiyan Sundarbas Kueri and Another Vs Khawas Dilwar Sahu
Patna High Court · 52 Ind. Cas. 701
High Courts30 Jul 1919
Sheo Narain Sahu Vs Ram Nirekhan Ojha
Patna High Court · AIR 1919 Patna 399 : 52 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 60
High Courts29 Jul 1919
Sheo Balak Singh and Others Vs Radhey Singh and Others
Patna High Court · AIR 1919 Patna 441 : 52 Ind. Cas. 501
High Courts29 Jul 1919
Sheikh Abdul Rahim Vs Gujeshar Mahto and Others and Jadu Thakur and Others
Patna High Court · AIR 1919 Patna 396 : 52 Ind. Cas. 514
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Jul 1919
Raghunath Kahar Vs Rama Ratan Pandwey
Patna High Court · AIR 1919 Patna 257 : 52 Ind. Cas. 961
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts25 Jul 1919
Shyam Behari Singh Vs Sagar Singh
Patna High Court · 53 Ind. Cas. 824
Cattle Trespass Act, 1871 — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 248Penal Code, 1860 (IPC) — Section 323
High Courts24 Jul 1919
Musammat Chanderbati Kuer Vs Gorey Lal Singh and Others
Patna High Court · 52 Ind. Cas. 508
High Courts24 Jul 1919
Babu Ram Nandan Sahay and Others Vs Jai Gobinda Pandey and Others, Babu Bindeswari Prosad Sinha and Others and Goberdhan Sahu and Others
Patna High Court · AIR 1919 Patna 445 : 52 Ind. Cas. 543
High Courts23 Jul 1919
Sasthi Kenkar Bandopadhya and Others Vs Man Gobinda Chandra and Another and Indra Narain Bandopadhya and Others
Patna High Court · AIR 1919 Patna 386 : 53 Ind. Cas. 2
Contract Act, 1872 — Section 212
High Courts23 Jul 1919
Sridhar Sirdar and Others Vs Jageshwar Singh Mahapatra and Others
Patna High Court · AIR 1919 Patna 297 : 52 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 2, 47, 9
High Courts23 Jul 1919
Jago Singh and Others Vs Emperor
Patna High Court · AIR 1919 Patna 311 : 53 Ind. Cas. 820
Penal Code, 1860 (IPC) — Section 325, 350, 359
High Courts23 Jul 1919
Bansi Singh Vs Sheonandan Thakur and Others and Tribhuban Thakur and Others
Patna High Court · 52 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts22 Jul 1919
Shiva Narain Ram and Others Vs Musammat Phuljharia and Others
Patna High Court · AIR 1919 Patna 539 : 52 Ind. Cas. 402