High Courts30 Jul 1948
Ganga Prasad and Another Vs Sm. Girja Devi
Patna High Court · AIR 1949 Patna 366
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 152
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 4 of 8
High Courts20 Jul 1948
Bijoyanand Singh and Others Vs Doma Dusadh and Others
Patna High Court · AIR 1949 Patna 263
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(5)
High Courts20 Jul 1948
Kedarnath Lal and Another Vs Sheonarain Ram and Others
Patna High Court · AIR 1952 Patna 280
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115
High Courts16 Jun 1948
Sitaram Jagatramka and Others Vs The King
Patna High Court · AIR 1949 Patna 129
Bihar Private Forest Act, 1947 — Section 12(3), 14(c), 21
High Courts18 May 1948
Bilas Rai Bohit Ramla Vs The King
Patna High Court · AIR 1950 Patna 75
Cotton Cloth and Yarn (Control) Order, 1945 — Section 18(2), 23Government of India Act, 1935 — Section 59
High Courts06 May 1948
Mrs. Minnie Lal Vs Mahadeo Lall Marwari and Others
Patna High Court · AIR 1949 Patna 112
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1908 — Article 168 Schedule 1
High Courts06 May 1948
Ram Lakshman Janki Ji and Others Vs Makund Lal Sahu and Others
Patna High Court · AIR 1949 Patna 358
Civil Procedure Code, 1908 (CPC) — Section 42Court Fees Act, 1870 — Section 7(xi)(cc)Evidence Act, 1872 — Section 116
High Courts05 May 1948
Dhanraj Mills limited Co. Vs Narsingh Prasad Boobna and Others
Patna High Court · AIR 1949 Patna 270
Contract Act, 1872 — Section 4
High Courts05 May 1948
Sheo Pujan Prasad Singh Vs Bhagwati Dubey and Others
Patna High Court · AIR 1949 Patna 99
Transfer of Property Act, 1882 — Section 63, 70
High Courts04 May 1948
Hardeo Missir Vs The Commrs. of Gaya Municipality and Another
Patna High Court · AIR 1949 Patna 132
High Courts03 May 1948
Sm. Sant Kuer and Another Vs Ganesh Choudhary
Patna High Court · AIR 1949 Patna 137
High Courts29 Apr 1948
Gaurishankar Agarwala Vs Ganga Prasad
Patna High Court · AIR 1949 Patna 192
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11
High Courts20 Apr 1948Allowed
Gopi Krishna Prasad and Others Vs Janak Prasad and Another
Patna High Court · AIR 1951 Patna 519
Contract Act, 1872 — Section 23, 75
High Courts20 Apr 1948
Deonandan Singh and Others Vs Thakur Singh and Others
Patna High Court · AIR 1949 Patna 58
Criminal Procedure Code, 1898 (CrPC) — Section 115, 144, 145(4)
High Courts16 Apr 1948
Upendra Pratap Narain Sahi Vs Dulhin Ishwarwati Kuer and Another
Patna High Court · AIR 1950 Patna 115
Bihar Tenancy Act, 1885 — Section 22(2)
High Courts15 Apr 1948
Karali Charan Chatterji Vs The King
Patna High Court · (1949) CriLJ 462
Criminal Procedure Code, 1898 (CrPC) — Section 109
High Courts13 Apr 1948
Badri Prasad and Others Vs The King
Patna High Court · AIR 1948 Patna 401
Bihar Maintenance of Public Order Act, 1947 — Section 2(2)Criminal Procedure Code, 1898 (CrPC) — Section 151
High Courts13 Apr 1948
Ram Das Singh and Others Vs Ram Anuplal Rai and Others
Patna High Court · AIR 1949 Patna 90
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20Limitation Act, 1963 — Section 5
High Courts12 Apr 1948
RANCHI ELECTRIC SUPPLY CO., LTD. Vs COMMISSIONER OF Income Tax.
Patna High Court · AIR 1949 Patna 114 : (1948) 16 ITR 134
Excess Profits Tax Act, 1940 — Section 8(3), 8(5)
High Courts12 Apr 1948
Sm. Sulochana Debi Vs Mt. Puranjaya
Patna High Court · AIR 1948 Patna 419
Succession Act, 1925 — Section 232, 233, 234