High Courts28 Sept 1948
PROVINCE OF BIHAR Vs RAI BAHADUR KHETRA MOHAN KUNAR.
Patna High Court · AIR 1949 Patna 418 : (1949) 17 ITR 286
Bihar Agricultural Income Tax Act, 1938 — Section 25(2), 26
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 2 of 8
High Courts24 Sept 1948
Prithwi Chand Lal Choudhury Vs Sm. Oramba Sundari Dasi
Patna High Court · AIR 1949 Patna 338
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, 151
High Courts24 Sept 1948Dismissed
Baidya Nath Banerji Vs Himangsu Bala Bose and Another
Patna High Court · AIR 1950 Patna 90
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
High Courts22 Sept 1948
Mt. Moti Kuer and Another Vs S.M. Usman and Others
Patna High Court · AIR 1949 Patna 304
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47, 65
High Courts22 Sept 1948Allowed
Tribeni Tewari and Another Vs Sheo Singh and Others
Patna High Court · AIR 1952 Patna 325
Bihar Tenancy Act, 1885 — Section 52B
High Courts17 Sept 1948
S.M. Yaqub and Others Vs T. N. Basu and Another
Patna High Court · (1949) CriLJ 299
Chota Nagpur Encumbered Estates Act, 1876 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Sept 1948
S.M. Yaqub and Others Vs T.N. Basu and Another
Patna High Court · AIR 1949 Patna 146
Chota Nagpur Encumbered Estates Act, 1876 — Section 2Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts16 Sept 1948
Ram Ranbijaya Prasad Singh Vs Province of Bihar
Patna High Court · AIR 1950 Patna 76
Bihar Agricultural Income Tax Act, 1938 — Section 2
High Courts16 Sept 1948
MAHARAJA RAM RAN VIJAYA PRASAD SINGH Vs THE PROVINCE OF BIHAR.
Patna High Court · (1949) 17 ITR 164
Bihar Agricultural Income Tax Act, 1938 — Section 25(3)
High Courts15 Sept 1948
Pratap Singh Bahadur Vs Province of Bihar
Patna High Court · AIR 1950 Patna 86
Bihar Agricultural Income Tax Act, 1938 — Section 2
High Courts15 Sept 1948
MAHARAJA PRATAP SINGH BAHADUR Vs THE PROVINCE OF BIHAR.
Patna High Court · (1949) 17 ITR 202
Bihar Agricultural Income Tax Act, 1938 — Section 25(2)Income Tax Act, 1922 — Section 2
High Courts14 Sept 1948
Governor-General of India in Council Vs Sukhdeo Ram Marwari and Another
Patna High Court · AIR 1949 Patna 329
Railways Act, 1890 — Section 3(6), 80
High Courts14 Sept 1948
Province of Bihar Vs The Proprietors of Ram Nagar Estate
Patna High Court · AIR 1952 Patna 90
Bihar Agricultural Income Tax Act, 1938 — Section 18(4), 44, 7, 7(1)
High Courts13 Sept 1948
Ram Narain Chaubey Vs Panachand Jain
Patna High Court · (1949) CriLJ 524 : (1948) 27 ILR (Pat) 986 : AIR 1949 Pat 256
Penal Code, 1860 (IPC) — Section 211, 379, 411, 426, 457
High Courts10 Sept 1948
LAXMI NARAIN BHADANI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · AIR 1949 Patna 209 : (1948) 16 ITR 359
Income Tax Act, 1961 — Section 14, 22, 23, 25A, 28
High Courts08 Sept 1948
Province of Bihar Vs Ram Charitar Mahton
Patna High Court · AIR 1949 Patna 471
Bihar Agricultural Income Tax Act, 1938 — Section 2(a)(2)(i), 5
High Courts08 Sept 1948Dismissed
Province of Bihar Vs Chhedilal Sharma
Patna High Court · AIR 1950 Patna 95
High Courts08 Sept 1948
THE PROVINCE OF BIHAR Vs RAMCHARITAR MAHTON.
Patna High Court · (1949) 17 ITR 161
Bihar Agricultural Income Tax Act, 1938 — Section 2(2)(i), 2(a), 5
High Courts08 Sept 1948
CHUNNILAL GANPATRAI, RANCHI Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.
Patna High Court · (1949) 17 ITR 34
Income Tax Act, 1961 — Section 10, 2, 23, 33, 66
High Courts08 Sept 1948
Bhubenshwar Prasad Narain Singh Vs Sidheswar Mukherjee and Others
Patna High Court · AIR 1949 Patna 309
Limitation Act, 1963 — Section 22