High Courts15 Jan 1948
Nathu Mander and Others Vs Suraj Narain Jha
Patna High Court · AIR 1948 Patna 415
COURT ARCHIVE
Patna High Court judgments, 1948
156 judgments · page 8 of 8
High Courts14 Jan 1948
Chandeshwar Prasad Singh Vs Jagarnath Prasad Singh and Another
Patna High Court · AIR 1949 Patna 434
High Courts14 Jan 1948
Mt. Kapura Kuer Vs Narain Singh and Others
Patna High Court · AIR 1949 Patna 491
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts13 Jan 1948
Kameshwar Singh and Another Vs Jhalak Singh and Others
Patna High Court · AIR 1949 Patna 16
Bihar Tenancy Act, 1885 — Section 22(2)Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts09 Jan 1948
The Governor-General in Council Vs Kabir Ram and Others
Patna High Court · AIR 1948 Patna 345
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72
High Courts08 Jan 1948
Governor-General in Council Vs Ramglal Nandlal
Patna High Court · AIR 1948 Patna 237
High Courts08 Jan 1948
Rambilas Singh and Others Vs Lokenath Chaudhuri and Others
Patna High Court · AIR 1949 Patna 405
High Courts06 Jan 1948
Ramanand Prasad Vs Gaya Prasad Ram
Patna High Court · AIR 1949 Patna 362
Limitation Act, 1963 — Section 14
High Courts06 Jan 1948
Md. Murtaza Hussain and Another Vs Abdul Rahman and Another
Patna High Court · AIR 1949 Patna 364
Evidence Act, 1872 — Section 92, 93, 95
High Courts05 Jan 1948
Shyam Lal Vs The King
Patna High Court · AIR 1948 Patna 355
Bihar Cotton Cloth and Yarn (Control) Order, 1948 — Clause 18(2)Government of India Act, 1935 — Section 92, 92(1)
High Courts05 Jan 1948
Harihar Pandey Vs Vindhayachal Rai and Others
Patna High Court · AIR 1949 Patna 170
General Clauses Act, 1897 — Section 3(25)Specific Relief Act, 1877 — Section 9Transfer of Property Act, 1882 — Section 58
High Courts05 Jan 1948
Rajib Nath Mukherjee Vs The Chota Nagpur Banking Association Ltd. Ors.
Patna High Court · AIR 1948 Patna 443
Civil Procedure Code, 1908 (CPC) — Section 48Contract Act, 1872 — Section 65
High Courts05 Jan 1948
Parmeshwar Singh and Others Vs Gajo Singh and Another
Patna High Court · AIR 1949 Patna 89
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Jan 1948
Jagdish Mahton and Others Vs Sundar Mahton and Others
Patna High Court · AIR 1949 Patna 393
Arbitration Act, 1940 — Section 14(2), 33, 38
High Courts02 Jan 1948
Khudiram Ojha Vs Sm. Amodebala Debi and Others
Patna High Court · AIR 1948 Patna 426
Evidence Act, 1872 — Section 13, 13(b), 21
High Courts02 Jan 1948
THE PROVINCE OF BIHAR Vs GAJENDRA NARAIN SINGH.
Patna High Court · AIR 1949 Patna 84 : (1948) 16 ITR 56
Bihar Agricultural Income Tax Act, 1938 — Section 10