COURT ARCHIVE

Patna High Court judgments, 1948

156 judgments · page 7 of 8

High Courts13 Feb 1948

Nasir Ahmed Vs Lutf Ahmed and Others

Patna High Court · AIR 1949 Patna 496

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High Courts05 Feb 1948

Bansidhar Kanungo and Another Vs Nabab Khan

Patna High Court · AIR 1949 Patna 190

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 151, 152

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High Courts03 Feb 1948

Baidyanath Prasad and Others Vs Kunja Kumar and Others

Patna High Court · AIR 1949 Patna 75

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High Courts03 Feb 1948

Amar Rai and Others Vs Dharichhan Rai

Patna High Court · AIR 1949 Patna 465

Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 3

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High Courts03 Feb 1948

Kashi Prasad Singh and Others Vs Ram Prasad Singh and Others

Patna High Court · AIR 1948 Patna 390

Criminal Procedure Code, 1898 (CrPC) — Section 145, 245

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High Courts03 Feb 1948

Lakhan Lal Jha and Another Vs Jiwach Jha and Others

Patna High Court · AIR 1948 Patna 388

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts29 Jan 1948

Moti Lall Parmanik Vs Mt. Jagat Rani Devi and Another

Patna High Court · AIR 1949 Patna 77

Civil Procedure Code, 1908 (CPC) — Section 111

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High Courts29 Jan 1948

Sinha Gope and Others Vs Jageshwar Prasad and Others

Patna High Court · AIR 1948 Patna 403

Bihar Tenancy Act, 1885 — Section 112A, 112A(1)(c), 112A(1)(d)

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High Courts28 Jan 1948

Radha Mohan Singh Vs Shree Kishun Gir and Others

Patna High Court · AIR 1948 Patna 460

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 144

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High Courts28 Jan 1948

Gauri Singh Vs Ramlochan Singh and Others

Patna High Court · AIR 1948 Patna 430

Arbitration Act, 1940 — Section 14(2), 17

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High Courts27 Jan 1948

Radha Kishun Sao Vs S.K. Misra and Another

Patna High Court · AIR 1949 Patna 36

Criminal Procedure Code, 1898 (CrPC) — Section 197, 202

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High Courts26 Jan 1948

Sm. Sati Bala Dasi Vs Chota Nagpur Banking Association Ltd. and Another

Patna High Court · AIR 1949 Patna 448

Civil Procedure Code, 1908 (CPC) — Section 109

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High Courts23 Jan 1948

Aminuddin and Another Vs Ramkhelawan Singh

Patna High Court · AIR 1949 Patna 427

Transfer of Property Act, 1882 — Section 6(d)

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High Courts21 Jan 1948

Governor-General of India in Council Vs Bibi Saliman

Patna High Court · AIR 1949 Patna 388

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High Courts21 Jan 1948

Badri Narain Jha and Others Vs Raghunandan Jha and Others

Patna High Court · AIR 1948 Patna 408

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High Courts20 Jan 1948

BiSar Singh and Others Vs Deobaran Singh and Others

Patna High Court · AIR 1949 Patna 469

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High Courts20 Jan 1948

RAJA BAHADUR KAMAKSHYA NARAIN SING Vs COMMISSIONER OF Income Tax, BIHAR AND ORISSA.

Patna High Court · AIR 1949 Patna 83 : (1948) 16 ITR 68

Income Tax Act, 1961 — Section 22, 5, 66

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High Courts20 Jan 1948

Jagarnath Prasad Singh and Others Vs chhathu Sah and Others

Patna High Court · AIR 1949 Patna 504

Transfer of Property Act, 1882 — Section 54

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High Courts16 Jan 1948

Shaikh Ultaf Hussain and Another Vs Kali Ram Dokania and Others

Patna High Court · AIR 1948 Patna 422

Estates Partition Act, 1897 — Section 94

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High Courts15 Jan 1948

Shrikishun Lal Vs Harihar Sah and Another

Patna High Court · AIR 1949 Patna 444

Bihar Tenancy Act, 1885 — Section 1(3), 5, 5(3)

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