High Courts29 Aug 2025Disposed Of
Sunil Kumar Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0875
Indian Electricity Act, 2003 - Section 164
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 7 of 11
High Courts29 Aug 2025Dismissed
Tarique Anwar Ansari Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0873
High Courts28 Aug 2025Disposed Of
Rakesh Kumar @ Rakesh Ranjan @ Rakesh Mandal Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0874
Constitution Of India, 1950 - Article 226Bihar Prohibition and Excise Act, 2016 - Section 30(a), 58, 92, 93Bihar Prohibition and Excise Rules, 2021 - Rule 12(B)
High Courts25 Aug 2025Disposed Of
Urmila Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0872
High Courts22 Aug 2025Dismissed
Shahid Nadaf Vs State Of Bihar
Patna High Court · (2025) 08 PAT CK 0871
Central Civil Services (Classification, Control, and Appeal) Rules, 2005 - Rule 9(7)
High Courts22 Aug 2025Disposed Of
Ranjan Kumar Vs State Of Bihar
Patna High Court · (2025) 08 PAT CK 0870
Constitution Of India, 1950 - Article 226
High Courts21 Aug 2025Disposed Of
Yagya Ram Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0864
Constitution Of India, 1950 - Article 226
High Courts21 Aug 2025Disposed Of
Rana Pratap Singh Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0863
High Courts20 Aug 2025Allowed
Bhoj Manjhi Vs Munni Devi
Patna High Court · (2025) 08 PAT CK 0869
Limitation Act, 1963 - Section 5Code of Criminal Procedure, 1973 - Order 22 Rule 4, Order 22 Rule 9, Order 22 Rule 10(A)
High Courts19 Aug 2025Disposed Of
Pritee Kumari @ Priti Kumari Vs B.R. Ambedkar
Patna High Court · (2025) 08 PAT CK 0868
High Courts19 Aug 2025Disposed Of
Okaya Power Private Limited Vs Union of India
Patna High Court · (2025) 08 PAT CK 0865
Central Goods and Services Tax Act, 2017 - Section 112
High Courts18 Aug 2025Disposed Of
Rajesh Kumar Sinha Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0866
High Courts14 Aug 2025Disposed Of
Saraswati Devi Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0867
Bihar Prohibition and Excise Act, 2016 - Section 30(a), 58(2)
High Courts13 Aug 2025Disposed Of
Mahant Kamal Narayan Das Parentage Unknown Chela of Late Mahant Balram Das Vs Jagat Narayan Sharma
Patna High Court · (2025) 08 PAT CK 0862
High Courts12 Aug 2025Dismissed
State of Bihar Vs Bhola Singh and Ors
Patna High Court · (2025) 08 PAT CK 0861
High Courts08 Aug 2025Disposed Of
Balraj Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0860
Constitution Of India, 1950 - Article 226Bihar Goods and Services Tax Act, 2017 - Section 73, 128(A)
High Courts08 Aug 2025Dismissed
Heba Printing Works Mohali Road Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0859
Bihar Goods and Services Tax Act, 2017 - Section 73(1), 73(9)
High Courts08 Aug 2025Allowed
Khushboo Kumari @ Khushbu Kumari Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0858
Juvenile Justice (Care and Protection of Children) Act, 2015 - Section 12
High Courts07 Aug 2025Disposed Of
Sanjay Dutt Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0850
High Courts06 Aug 2025Disposed Of
Santosh Kumar Mandal Vs State Of Bihar and Ors
Patna High Court · (2025) 08 PAT CK 0851