High Courts07 Oct 2025Disposed Of
Ram Gopal Choudhary Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1330
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 5 of 11
High Courts07 Oct 2025Disposed Of
Sanjeev Kumar Tiwari @ Sanjeev Kumar Tiwary Vs State Of Bihar
Patna High Court · (2025) 10 PAT CK 1329
Motor Vehicles Act, 1988 - Section 2(40), 88(5), 91Motor Transport Workers Act, 1961 - Section 15
High Courts26 Sept 2025Disposed Of
Lal Babu Ram Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0792
Bihar and Orissa Public Demand Recovery Act, 1914 - Section 9
High Courts26 Sept 2025Disposed Of
Ram Ratan Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0791
High Courts26 Sept 2025Dismissed
Sunil Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0790
Constitution Of India, 1950 - Article 226, 227Code of Criminal Procedure, 1973 - Section 161, 164, , 173(5), 207, 208
High Courts25 Sept 2025Disposed Of
I.K. College of Pharmacy Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0789
High Courts24 Sept 2025Allowed
Jodha Singh Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0788
Indian Penal Code, 1860 - Section 34, 147, 307, 323, 324, 325, 341, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1), 3(2)
High Courts24 Sept 2025Dismissed
Santosh Kumar Sah Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0787
Indian Penal Code, 1860 - Section 34, 302, 304(B), 498(A)Code of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 113(B)
High Courts23 Sept 2025Disposed Of
Gaya Nath Ram Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0786
Bihar Service Code, 1952 - Rule 74
High Courts23 Sept 2025Disposed Of
Daksha Cable Industries Pvt. Ltd Vs South Bihar Power Distribution Company South Bihar Power Distribution Company
Patna High Court · (2025) 09 PAT CK 0785
High Courts22 Sept 2025Disposed Of
Virendra Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0784
High Courts22 Sept 2025Disposed Of
Sudha Trivedy Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0783
High Courts19 Sept 2025Disposed Of
Vikarant Kumar Vs State Of Bihar
Patna High Court · (2025) 09 PAT CK 0782
High Courts18 Sept 2025Allowed
Commissioner Of Customs Vs Paramjeet Singh
Patna High Court · (2025) 09 PAT CK 0781
Customs Act, 1962 - Section 28
High Courts16 Sept 2025Allowed
Kripa Shankar Dwivedi Vs Seema Devi
Patna High Court · (2025) 09 PAT CK 0780
Hindu Marriage Act, 1955 - Section 9
High Courts16 Sept 2025Disposed Of
Nityanand Sharma Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0779
High Courts16 Sept 2025Allowed
Nandu Rai Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0778
High Courts16 Sept 2025Disposed Of
Ranjeet Kumar Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0777
High Courts16 Sept 2025Disposed Of
Kumari Suman Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0776
High Courts16 Sept 2025Allowed
Maandhata Mishra Vs State Of Bihar and Ors
Patna High Court · (2025) 09 PAT CK 0775
Bihar Prohibition and Excise Act, 2016 - Section 37(b), 75Motor Vehicles Act, 1988 - Section 185