High Courts17 Nov 2025Disposed Of
Gaurav Kumar Verma @ Gaurav Kr. Verma Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1902
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 320, 326, 307
COURT ARCHIVE
Patna High Court judgments, 2025
219 judgments · page 3 of 11
High Courts17 Nov 2025Disposed Of
Sehra Khatoon Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1901
Indian Penal Code, 1860- Section 406, 498(A)Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts13 Nov 2025Disposed Of
Pramod Kumar Rai Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1899
High Courts13 Nov 2025Allowed
Neeraj Kumar @ Neeraj Singh Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1898
Constitution Of India, 1950- Article 21Bihar Prohibition and Excise Act, 2016- Section 30, 37Bhartiya Nagrik Suraksha Sanhita, 2023- Section 304, 305
High Courts12 Nov 2025Disposed Of
Dipu Kumar Yadav @ Deepu Kumar Yadav Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1897
Bharatiya Nyaya Sanhita, 2023- Section 3(5), 303(2)Bihar Prohibition and Excise Act, 2022- Section 30, 45
High Courts11 Nov 2025Disposed Of
Nokhlal Prasad Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1896
Code of Criminal Procedure, 1973- Section 482Indian Penal Code, 1860- Section 34, 323, 498(A)
High Courts11 Nov 2025Dismissed
Prashant Kumar Vs Chairman Appointment Committee
Patna High Court · (2025) 11 PAT CK 1895
Bihar Civil Court Officers and Staff (Recruitment, Promotion, Transfer and Other Service Conditions) Rules, 2022- Rule 6(A)
High Courts11 Nov 2025Disposed Of
Nand Kumar Sagar Vs Union of India
Patna High Court · (2025) 11 PAT CK 1894
High Courts10 Nov 2025Allowed
Pankaj Kumar Sinha @ Pankaj Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1893
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(1)(x), 14(A)(2)Indian Penal Code, 1860- Section 354, 420
High Courts04 Nov 2025Disposed Of
Bindeshwari Prasad Yadav @ Bindeshwar Prasad Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1892
Bharatiya Nyaya Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 498(A)
High Courts04 Nov 2025Disposed Of
Harsh Raj Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1891
Bharatiya Nyaya Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 323, 341, 342, 498(A), 504, 506
High Courts03 Nov 2025Rejected
Shailesh Yadav @ Shailesh Kumar Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1888
Indian Penal Code, 1860- Section 34, 341, 323, 324, 326, 307, 504
High Courts03 Nov 2025Disposed Of
Vijay Thakur Vs State of Bihar
Patna High Court · (2025) 11 PAT CK 1890
Bharatiya Nyaya Sanhita, 2023- Section 528Indian Penal Code, 1860- Section 34, 307, 323, 342, 498(A)
High Courts31 Oct 2025Disposed Of
Kishor Kunal Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1355
High Courts30 Oct 2025Dismissed
Satyam Kumar Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1354
High Courts30 Oct 2025Dismissed
Ramvichar Singh Vs State of Bihar
Patna High Court · (2025) 10 PAT CK 1353
High Courts30 Oct 2025Dismissed
Ajay Kumar Vs High Court of Judicature at Patna
Patna High Court · (2025) 10 PAT CK 1352
High Courts17 Oct 2025Allowed
Nurul Hasan Khan Vs Union of India
Patna High Court · (2025) 10 PAT CK 1351
Constitution Of India, 1950 - Article 300(a)Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 52(A), 60, 67Customs Act, 1962 - Section 115(2)