High Courts19 Aug 1992
Smt. Sarita Gupta Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 643
Constitution of India, 1950 — Article 16
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 9 of 20
High Courts19 Aug 1992Dismissed
Vishwanath Prasad and Others Vs Election Officer, Agricultural Produce Market Committee
Patna High Court · (1993) 2 BLJR 1320 : (1993) 2 PLJR 44
Bihar Agricultural Produce Markets Act, 1960 — Section 9Bihar Agricultural Produce Markets Rules, 1975 — Rule 3(ii)
High Courts19 Aug 1992Allowed
Rajendra Prasad Mishra @ Rajendra Pd. Mishra Vs State of Bihar and Others
Patna High Court · (1994) 1 PLJR 289
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts19 Aug 1992Dismissed
Sk. Nasiruddin Bidi Merchant (P) Ltd. Vs Regional Provident Fund Commissioner and Others
Patna High Court · (1992) 08 PAT CK 0013
High Courts19 Aug 1992Allowed
Smt. Urmila Kumari Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 226
Constitution of India, 1950 — Article 14, 16
High Courts18 Aug 1992Allowed
Roshan Lal Arjun Lal Vs State of Bihar and Others
Patna High Court · (1993) 2 BLJR 1167 : (1992) 2 PLJR 669
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 6A, 7
High Courts18 Aug 1992Allowed
Sri Chhotelal and Others Vs State of Bihar and Another
Patna High Court · (1993) 2 BLJR 1157
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379
High Courts18 Aug 1992Allowed
Smt. Rekha Singh and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 PLJR 854
Bihar Land Reforms Act, 1950 — Section 4Bihar Public Land Encroachment Act, 1956 — Section 2, 5, 6, 7, 9Constitution of India, 1950 — Article 226, 227
High Courts17 Aug 1992
Bihar Cotton Mills Ltd. and Another Vs Bihar State Financial Corporation and Another
Patna High Court · (1992) 08 PAT CK 0029
High Courts17 Aug 1992Allowed
Surya Kant Choudhary Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 598
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 10
High Courts13 Aug 1992Allowed
Pawan Kumar Jha Vs State of Bihar and Others
Patna High Court · (1993) 1 PLJR 199
High Courts12 Aug 1992
Raghubansh Prasad Singh Vs Digvijay Pratap Singh
Patna High Court · (1992) 08 PAT CK 0036
High Courts12 Aug 1992Dismissed
Jute Mill Mazdoor Sangh Vs The Registrar of Trade Union and others
Patna High Court · (1993) 1 PLJR 422
Constitution of India, 1950 — Article 226, 227Trade Unions Act, 1926 — Section 14, 24, 25, 26, 28
High Courts12 Aug 1992Dismissed
Vijay Kumar Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 99
Constitution of India, 1950 — Article 14, 16, 162Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 4(1)
High Courts10 Aug 1992
Life Insurance Corporation Class I Officers'' Sahkari Grih Nirman Samiti Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0040
High Courts10 Aug 1992Dismissed
Abhaya Nand Upadhaya Ors. and Anil Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 371
High Courts10 Aug 1992
Life Insurance Corporation Class I Officers'' Sahakari Grih Nirman Samiti Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 08 PAT CK 0028
High Courts10 Aug 1992
Dr. Mahachandra Pd. Singh Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 556
High Courts09 Aug 1992Dismissed
Uma Shankar Prasad Vs The Union of India and Others
Patna High Court · (1993) 2 PLJR 75
Income Tax Act, 1961 — Section 206C, 44AC
High Courts07 Aug 1992
Shyam Nandan Prasad Singh and Others Vs Sita Ram Singh and Others
Patna High Court · (1993) 1 BLJR 613 : (1992) 2 PLJR 755
Administration of Evacuee Property Act, 1950 — Section 28, 46, 9