High Courts05 Jul 1992
Baijnath Singh and Others Vs The State of Bihar and others
Patna High Court · (1993) 2 PLJR 748
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 12 of 20
High Courts03 Jul 1992Dismissed
Munni Sao and etc. Vs K.D. Sharma and Others
Patna High Court · (1992) 07 PAT CK 0027
High Courts03 Jul 1992
Sheonath Sah @ Sheo Nath Vs Bharat Sah and Others Shivaji Rai Vs Rajendra Rai and Another
Patna High Court · (1992) 07 PAT CK 0023
High Courts03 Jul 1992
Bharati Pustak Kendra and Others Vs Chhedi Lal Daruka
Patna High Court · (1992) 07 PAT CK 0022
High Courts01 Jul 1992Allowed
Kamla Prasad Gupta Vs Arun Kumar Ojha
Patna High Court · (1992) 07 PAT CK 0037
High Courts30 Jun 1992
Indra Dutta Sharma and Another Vs Bihar Sanskrit Shikcha Board, State of Bihar and Others
Patna High Court · (1992) 06 PAT CK 0004
High Courts29 Jun 1992Allowed
Awaneesh Kumar Singh Vs Mr. Gulam Sarwar and Another Sakuni Choudhary and Another Vs The Speaker, Legislative Assembly and Another
Patna High Court · (1992) 2 PLJR 406
High Courts24 Jun 1992
Shrawan Kumar Jalan Vs State of Bihar
Patna High Court · (1993) 1 PLJR 444
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
High Courts11 Jun 1992Dismissed
Sanjay Kumar and Others Vs The Bihar Public Service Commission and Others
Patna High Court · (1992) 06 PAT CK 0003
High Courts04 Jun 1992
District Magistrate and Deputy Commissioner Vs Naga Baba Mahant Amar Das Chela and Others
Patna High Court · (1992) 06 PAT CK 0006
High Courts02 Jun 1992
Dr. Kishori Prasad Sahu Vs University of Ranchi and Others
Patna High Court · (1992) 06 PAT CK 0001
High Courts22 May 1992Dismissed
Kameshwar Singh Vs Canara Bank
Patna High Court · (1992) 05 PAT CK 0027
High Courts22 May 1992
Bihar State Electricity Board and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1272 : (1993) 1 PLJR 36 : (1993) 1 PLJR 344
Constitution of India, 1950 — Article 12Electricity (Supply) Act, 1948 — Section 12, 26, 5Electricity Act, 1910 — Section 10, 11, 2, 21, 22
High Courts22 May 1992Allowed
Krishna Chandra Gupta and Others Vs State of Bihar
Patna High Court · (1992) 05 PAT CK 0015
High Courts21 May 1992Dismissed
Smt. Kalawati Tripathi and Others Vs Smt. Damayanti Devi and Another
Patna High Court · (1992) 05 PAT CK 0034
High Courts21 May 1992Dismissed
Nawal Kishore Sinhe Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0029
High Courts21 May 1992
Binod Kumar Srivastava Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0028
High Courts21 May 1992
Tarak Nath Mukherjee Vs State of Bihar and Others
Patna High Court · (1992) 05 PAT CK 0017
High Courts21 May 1992
Smt. Raj Rani Devi Ramna Vs Commissioner of Income Tax
Patna High Court · (1992) 05 PAT CK 0012