High Courts21 Apr 1992
Tata Engineering and Locomotive Co. Ltd. Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0021
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 15 of 20
High Courts21 Apr 1992
Eagle Ceramic and General Industries Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1071 : (1992) 2 PLJR 66
Air (Prevention and Control of Pollution) Act, 1981 — Section 21
High Courts21 Apr 1992Allowed
S.K. Verma Vs State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0007
High Courts21 Apr 1992Allowed
Madhuri Verma @ Pushpa Verma Vs Vijay Kumar Verma
Patna High Court · (1992) 04 PAT CK 0002
High Courts20 Apr 1992Allowed
Sobin Harijan Vs The State of Bihar
Patna High Court · (1992) 04 PAT CK 0040
High Courts20 Apr 1992
Suresh Nath Tiwary Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0019
High Courts20 Apr 1992Allowed
Awadhesh Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0016
High Courts17 Apr 1992Allowed
M/s Mahadeo Galla Bhandar Vs Subdivisional Officer, Hajipur and Others
Patna High Court · (1993) 2 PLJR 554
Bihar Agricultural Produce Markets Act, 1960 — Section 8(3), 9(5)
High Courts17 Apr 1992
Deo Narayan Lall Das and 5 Ors. Vs The State of Bihar and Another
Patna High Court · (1992) 04 PAT CK 0038
High Courts17 Apr 1992
Lakshman Mahto and Another Vs The State of Bihar
Patna High Court · (1992) 04 PAT CK 0030
High Courts17 Apr 1992Dismissed
Most. Sukhia and Another Vs Took Narain Whish Wakarma and Others
Patna High Court · (1992) 04 PAT CK 0027
High Courts16 Apr 1992
Commissioner of Wealth Tax Vs Gyanchand Jain
Patna High Court · (1992) 04 PAT CK 0017
High Courts16 Apr 1992
Standard Iron Industry Vs Union of India (UOI)
Patna High Court · (1992) 04 PAT CK 0012
High Courts16 Apr 1992
Ram Swarup Sahu and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1992) 196 ITR 841
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
High Courts15 Apr 1992Allowed
Anil Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0009
High Courts13 Apr 1992
Baidyanath Shukla Vs Central Bank of India and Others
Patna High Court · (1992) 04 PAT CK 0036
High Courts10 Apr 1992
Ram Narayan Ram Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1015 : (1992) 2 PLJR 173
High Courts09 Apr 1992
Gopal Singh and Others and Diwakar Singh and Others Vs State of Bihar
Patna High Court · (1992) 04 PAT CK 0003
High Courts08 Apr 1992
P.B. Enterprises Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1270
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts07 Apr 1992
S.K.G. Sugar Ltd. Abhay Bhawan Vs The State of Bihar and Others
Patna High Court · (1992) 04 PAT CK 0044