High Courts29 Jan 1992
Ravaneshwar Kishore Narain Vs The Union of India (UOI) and Others
Patna High Court · (1992) 2 PLJR 25
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(1), 54(2)
COURT ARCHIVE
Patna High Court judgments, 1992
385 judgments · page 19 of 20
High Courts29 Jan 1992
Abdul Jabbar Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 580
Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts28 Jan 1992Allowed
Abdul Subhan Vs Ranchi University and Others
Patna High Court · (1992) 01 PAT CK 0025
High Courts28 Jan 1992
Chaturgan Prasad Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 1259
High Courts28 Jan 1992
Balbhadra Dixit Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 656 : (1992) 2 PLJR 42
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts28 Jan 1992
Sadik Mian and Others Vs Ram Dheyan Hajam
Patna High Court · (1992) 01 PAT CK 0014
High Courts28 Jan 1992Allowed
Abdul Jabar Mian and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 379
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 5
High Courts24 Jan 1992
Atma Ram Shah Vs The Bihar State Housing Board and Others
Patna High Court · (1992) 01 PAT CK 0027
High Courts24 Jan 1992
Ramjee Mishra and Another Vs State of Bihar and Others
Patna High Court · (1992) 01 PAT CK 0017
High Courts24 Jan 1992
Shamsul Bari Vs The State of Bihar and Others
Patna High Court · (1992) 2 BLJR 992 : (1992) 2 PLJR 233
High Courts23 Jan 1992Dismissed
Bansidhar Maharana Vs State of Bihar
Patna High Court · (1992) 01 PAT CK 0010
High Courts23 Jan 1992Dismissed
Banshidhar Maharana Vs State of Bihar
Patna High Court · (1992) 01 PAT CK 0007
High Courts22 Jan 1992Allowed
Mangal Prasad Yadav Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 555
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 33, 33(2)
High Courts22 Jan 1992
Sukhlal Sahni and Another Vs Gonour Sahni and Others
Patna High Court · (1992) 2 BLJR 996 : (1992) 2 PLJR 247
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6), 35
High Courts21 Jan 1992Allowed
Rajeshwar Pandey Vs The State of Bihar
Patna High Court · (1992) 2 PLJR 593
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 395
High Courts17 Jan 1992
Manorama Devi @ Manmohini Devi Vs Smt. Pratibha Devi and Others
Patna High Court · (1992) 2 BLJR 1016 : (1992) 2 PLJR 252
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 4
High Courts16 Jan 1992Dismissed
Jai Shankar Prasad Vs The State of Bihar and Others
Patna High Court · (1992) 01 PAT CK 0016
High Courts10 Jan 1992
Sachidanand Das Vs Union of India (UOI) and Another
Patna High Court · (1992) 01 PAT CK 0022
High Courts09 Jan 1992
Commissioner of Income Tax Vs Rameshwarlal Jawanpuria
Patna High Court · (1992) 01 PAT CK 0019